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Gujarat High Court judgments, 2012

1,033 judgments · page 12 of 52

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High Courts28 Sept 2012

Prayagraj Dyeing and Printing Mills Pvt. Ltd. Vs Union of India

Gujarat High Court · (2013) 290 ELT 61

Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 12B, 35C(1), 35GCivil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, 100Customs Tariff Act, 1975 — Section 3
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High Courts28 Sept 2012Allowed

Rajkumar Gehimal Gidwani thro Brother Ghanshyambhai Vs Union of India and Others

Gujarat High Court · (2012) 09 GUJ CK 0138

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High Courts28 Sept 2012Allowed

Umesh Gnyan Sing Bhadoriya Vs Commissioner of Police Ahmadabad City and 2

Gujarat High Court · (2012) 09 GUJ CK 0136

Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3
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High Courts28 Sept 2012

Priyanka Developers P. Ltd. Vs Nice Pack Industries P. Ltd.

Gujarat High Court · (2012) 09 GUJ CK 0132

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High Courts28 Sept 2012Allowed

Gopsing Baharbhai Patel and 1 Vs State of Gujarat

Gujarat High Court · (2012) 09 GUJ CK 0129

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 114
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High Courts28 Sept 2012Allowed

Valand Chimanlal Ramji (Bagthariya) Vs State of Gujarat and Others

Gujarat High Court · (2012) 09 GUJ CK 0081

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High Courts28 Sept 2012

Mithunbhai Bavabhai Manker Vs State of Gujarat

Gujarat High Court · (2012) 09 GUJ CK 0069

Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 363, 366, 376
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High Courts28 Sept 2012Allowed

Jumabhai Bhayabhai Deraiya Vs State of Gujarat and 3

Gujarat High Court · (2012) 09 GUJ CK 0063

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High Courts28 Sept 2012Dismissed

Nitaben Nirmalbhai Patel Vs Nirmal Amrutlal Patel

Gujarat High Court · (2012) 09 GUJ CK 0062

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 97Guardians and Wards Act, 1890 — Section 13, 17, 19, 25, 7
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High Courts28 Sept 2012

Hema S. Shukla Vs Gujarat State Consumers Disputes Redressal Commission and 2

Gujarat High Court · (2012) 09 GUJ CK 0061

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High Courts28 Sept 2012

Jagdishbhai Ladaji Mali Vs State of Gujarat and 4

Gujarat High Court · (2012) 09 GUJ CK 0059

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High Courts28 Sept 2012Dismissed

Tata Chemicals Ltd. Vs Tata Chemicals Mazdoor Sangh (BMS) and Another

Gujarat High Court · (2013) 137 FLR 1028 : (2013) 1 GLR 878

Constitution of India, 1950 — Article 141, 226, 227
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High Courts28 Sept 2012

Pragati Industries Vs Daksin Gujarat VIJ Company Ltd.

Gujarat High Court · (2012) 09 GUJ CK 0026

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High Courts28 Sept 2012

Jehangir Textile Mills Vs Textile Labour Association

Gujarat High Court · (2013) 137 FLR 376 : (2012) 3 GLH 897

Constitution of India, 1950 — Article 226, 227
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High Courts27 Sept 2012

Trikambhai Kavabhai Vs State of Gujarat and Others

Gujarat High Court · (2013) CriLJ 1386 : (2013) 2 GLR 1132

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice Act, 1986 — Section 49, 7Penal Code, 1860 (IPC) — Section 302
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High Courts27 Sept 2012Allowed

B.B. Dwivedi, Gas, Additional Collector Vs State of Gujarat

Gujarat High Court · (2012) 09 GUJ CK 0139

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High Courts27 Sept 2012Dismissed

20 Microns Limited Vs State Bank of India

Gujarat High Court · (2012) 09 GUJ CK 0134

Contract Act, 1872 — Section 30Foreign Exchange Management Act, 1999 — Section 10(4)
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High Courts27 Sept 2012Allowed

Jignesh Kishor Chandra Vs Gujarat Industrial Development Co.

Gujarat High Court · (2012) 09 GUJ CK 0127

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High Courts27 Sept 2012Allowed

Jayesh Gordhandas Lakhiyar Vs Gujarat Industrial Development Co.

Gujarat High Court · (2012) 09 GUJ CK 0126

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High Courts27 Sept 2012Allowed

Ashok Parbatbhai Godhaniya Vs Gujarat Industrial Development Co.

Gujarat High Court · (2012) 09 GUJ CK 0125

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