High Courts15 Oct 2012
Saiyadulla Rasul Bhorniya Vs State of Gujarat
Gujarat High Court · (2012) 10 GUJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 439
COURT ARCHIVE
Gujarat High Court judgments, 2012
1,033 judgments · page 10 of 52
High Courts12 Oct 2012Dismissed
Ritinbhai Dilsukhbhai Baxi Vs Bidhin Manharbhai Baxi
Gujarat High Court · (2012) 3 GLR 2724
Civil Procedure Code, 1908 (CPC) — Section 100Succession Act, 1925 — Section 295, 372(1), 373, 373(4), 374
High Courts12 Oct 2012Dismissed
Bachuji Mafaji Thakore and 1 Vs State of Gujarat
Gujarat High Court · (2012) 10 GUJ CK 0049
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 302Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 153(B)
High Courts12 Oct 2012
Diwaliben @ Lilaben Premabhai Patel Vs Sachin Udyog Vikas Sahkari Sang Ltd.
Gujarat High Court · (2012) 10 GUJ CK 0010
High Courts11 Oct 2012
Canara Bank Vs Palco Recycle Industries Ltd.
Gujarat High Court · AIR 2013 Guj 50 : (2013) 3 BC 213
Companies Act, 1956 — Section 529, 529AConstitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 11, 11(2), 7A, 8B(1)(a), 8F
High Courts11 Oct 2012Dismissed
Commissioner Vs Welspun Gujarat Sthal Rohren Ltd.
Gujarat High Court · (2013) 29 STR 471 : (2012) 37 STT 675
Finance Act, 1994 — Section 73, 73(1), 76, 77, 78
High Courts11 Oct 2012Dismissed
Multiple Exports Pvt. Ltd. Vs Union of India
Gujarat High Court · (2013) 288 ELT 331
CENVAT (Credit) Rules, 2002 — Rule 7(2)
High Courts11 Oct 2012Dismissed
Swaminarayan B.Ed. College Vs National Council for Teachers'' Education-Western Region and Others
Gujarat High Court · AIR 2013 Guj 42
Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 14, 14(3)(g), 17, 18, 18(5)
High Courts11 Oct 2012Dismissed
Chairman, Gujarat Electricity Board and Others Vs Sunil Dhanraj Kapadia
Gujarat High Court · (2013) 137 FLR 453
Constitution of India, 1950 — Article 226, 227
High Courts11 Oct 2012
Rishikesh R. Shahi Vs State of Gujarat and Others
Gujarat High Court · (2012) 3 GLH 837
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 451, 457
High Courts11 Oct 2012
Divisional Controller, Gujarat State Road Transport Corporation Vs Anjana B. Pandya
Gujarat High Court · (2013) 137 FLR 182 : (2013) 2 LLJ 321
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts11 Oct 2012
Surendranagar District Panchayat and Another Vs Sagar Bhikha
Gujarat High Court · (2013) 137 FLR 456
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts10 Oct 2012Dismissed
Ronak Travels Vs Union of India
Gujarat High Court · (2013) 38 STT 590
Constitution of India, 1950 — Article 226, 227Finance Act, 1994 — Section 73, 75, 76, 78
High Courts10 Oct 2012
UMA Textiles Processors Vs Union of India
Gujarat High Court · (2013) 290 ELT 214
High Courts10 Oct 2012Allowed
Jubilee Mills Ltd. Employees'' Co. Op. Society Ltd. Vs O.L. of Jubilee Mills Ltd.
Gujarat High Court · (2012) 116 SCL 600
High Courts10 Oct 2012Allowed
Gujarat Electricity Board Vs Ashokkumar P. Patel
Gujarat High Court · (2013) 137 FLR 444
Constitution of India, 1950 — Article 14, 16, 227Industrial Disputes Act, 1947 — Section 10, 33(C), 33(C)(2)
High Courts09 Oct 2012
Commissioner of Income Tax Vs Prashant H. Shah
Gujarat High Court · (2013) 216 TAXMAN 287
Income Tax Act, 1961 — Section 194C, 194C(1), 194C(1), 194C(2), 200University Grants Commission Act, 1956 — Section 3
High Courts09 Oct 2012
M/s Dandi Salt Pvt Ltd. and Others Vs M/s Indo Brine Industries Ltd. and Others
Gujarat High Court · (2012) 10 GUJ CK 0046
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 43 Rule 1(r), 24
High Courts09 Oct 2012Dismissed
Jayendra V. Mehta and Others Vs State of Gujarat
Gujarat High Court · (2013) LabIC 267
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 16, 16(1), 309, 310(1), 311States Reorganisation Act, 1956 — Section 115(7)
High Courts09 Oct 2012
Miraben WD of Dineshbharthi Bava and others Vs District Collector and others
Gujarat High Court · (2012) 10 GUJ CK 0001
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5