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Gujarat High Court judgments, 2012

1,033 judgments · page 9 of 52

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High Courts29 Oct 2012Allowed

Asian Silk Mills Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2013) 215 TAXMAN 63

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(2), 143(2), 143(3), 145A, 147
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High Courts23 Oct 2012Dismissed

Commissioner of Income Tax Vs Bholanath Poly Fab Pvt. Ltd.

Gujarat High Court · (2013) 355 ITR 290

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High Courts23 Oct 2012Dismissed

Tourism Corporation of Gujarat Vs V.K. Dharia and Others

Gujarat High Court · (2013) LabIC 753

Constitution of India, 1950 — Article 12, 14
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High Courts23 Oct 2012Disposed Off

Bhavuben Dineshbhai Makwana Vs State of Gujarat and Others

Gujarat High Court · (2013) 2 GLR 1415

Bombay Police Act, 1951 — Section 135, 135Criminal Procedure Code, 1973 (CrPC) — Section 372, 372, 378, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 302
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High Courts23 Oct 2012Allowed

Babubhai Punjabhai Vaghela Vs The State of Gujarat

Gujarat High Court · (2013) 2 GLR 937

Penal Code, 1860 (IPC) — Section 120B, 34, 375, 376, 376(2)(d)
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High Courts22 Oct 2012Allowed

Jayesh Raichand Shah Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2013) 212 TAXMAN 306

Income Tax Act, 1961 — Section 143(3), 147, 28, 29, 30Securities Contracts (Regulation) Act, 1956 — Section 2
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High Courts22 Oct 2012

R.K. Construction Co. Vs State of Gujarat and Another

Gujarat High Court · (2013) 111 BC 658

Contract Act, 1872 — Section 5
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High Courts19 Oct 2012Allowed

Rajkot District Panchayat Vs S.J. Rajguru

Gujarat High Court · (2013) LabIC 1046

Gujarat Civil Services Tribunal Act, 1972 — Section 11, 11
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High Courts18 Oct 2012Disposed Off

Jayantram Vallabhdas Meswania Vs Vallabhdas Govindram Meswania

Gujarat High Court · (2013) AIR(Gujarat) 160 : (2013) 3 CivCC 119 : (2017) 2 RCRCivil 340 : (2012) 15 RCRCivil 339

Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 2(h), Section 23, Section 4
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High Courts18 Oct 2012Allowed

Amrutlal Becharji and Others Vs Ramsingji Arajanji and Others

Gujarat High Court · (2013) 1 GLR 791

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 92
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High Courts18 Oct 2012Allowed

Becharji Bapuji Thakor and Others Vs Arjanji Saluji Thakor and Others

Gujarat High Court · AIR 2013 Guj 37

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 92
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High Courts18 Oct 2012Dismissed

Kusumba Jatubha Vs Nirmalaben Narshibhai Vaya

Gujarat High Court · (2013) 1 GLR 204 : (2013) 1 RCR(Rent) 241

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(b), 29(2)
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High Courts17 Oct 2012Dismissed

Mahagujarat Labour Union Vs Agew Steel Mfg. (P) Ltd.

Gujarat High Court · (2013) 137 FLR 449 : (2013) 2 LLJ 381

Constitution of India, 1950 — Article 226, 227
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High Courts17 Oct 2012Dismissed

Raval Vijaykumar Ambalal Vs The State of Gujarat

Gujarat High Court · (2012) 10 GUJ CK 0037

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 114, 302, 498(A)
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High Courts17 Oct 2012Dismissed

Nilesh Laxmikant Davada Vs New India Industries Ltd.

Gujarat High Court · (2013) 137 FLR 385 : (2013) 2 LLJ 387

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25G, 25N
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High Courts16 Oct 2012Dismissed

Ganshyambhai Bhikhabhai Mistry Vs State of Gujarat and Others

Gujarat High Court · (2013) 2 GLR 1016

Cantonments Act, 1924 — Section 11, 14, 23, 3Constitution of India, 1950 — Article 226, 252General Clauses Act, 1897 — Section 21
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High Courts16 Oct 2012Dismissed

Commissioner of Income Tax-IV Vs G.K. Patel and Co.

Gujarat High Court · (2013) 212 TAXMAN 384

Income Tax Act, 1961 — Section 41, 41(1)
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High Courts16 Oct 2012Allowed

Sumitraben Mangaldas Mehta Vs Manager, Lyka Labs Ltd.

Gujarat High Court · (2013) 136 FLR 610 : (2013) LLR 146

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)(b)
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High Courts15 Oct 2012

State of Gujarat Vs Parmar Naginkumar Prabhudas

Gujarat High Court · (2013) 1 GLR 706

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 34
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High Courts15 Oct 2012

Atul Ratilal Shah Vs Nehru Foundation for Development and 2

Gujarat High Court · (2012) 10 GUJ CK 0009

Industrial Disputes Act, 1947 — Section 17(B)
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