High Courts05 May 2011Dismissed
Shaikh Shakurninsa A. Rehman and Others Vs Yakubsha Gulabsha
Gujarat High Court · (2011) 05 GUJ CK 0019
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 44 of 79
High Courts04 May 2011Dismissed
Vasant Dyeing and Printing Works and Others Vs Asset Reconstruction Company (India) Limited (Arcil) and Others
Gujarat High Court · (2011) 05 GUJ CK 0145
Constitution of India, 1950 — Article 14, 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13A(1), 13A(3), 14
High Courts04 May 2011Allowed
Thakore Bakaji Chunaji and Another Vs State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0141
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts04 May 2011Allowed
Ilaben @ Lilaben Chandubhai Vs State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 307, 498A
High Courts04 May 2011Allowed
Puranmal Motumal Pesavani Vs State of Gujarat
Gujarat High Court · (2011) 05 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1988 — Section 13, 13(1), 13(2), 2, 20
High Courts04 May 2011Allowed
State of Gujarat and Another Vs Thakor Madarji Amthaji and Another
Gujarat High Court · (2011) 05 GUJ CK 0051
Land Acquisition Act, 1894 — Section 18, 23(2), 23A(1), 28, 4
High Courts04 May 2011Dismissed
Surat District Cooperative Bank Limited and Another Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0048
Banking Regulation Act, 1949 — Section 10A, 10B, 10DConstitution of India, 1950 — Article 14, 19(1), 213National Bank for Agriculture and Rural Development Act, 1981 — Section 2, 21, 22
High Courts04 May 2011
Jaydeepsinh Ravubha Vaghela Vs Mahendrabhai Bhagwanbhai Dodiaor his Successor in The Office and Others
Gujarat High Court · (2011) 05 GUJ CK 0047
Gujarat Sales Tax Act, 1969 — Section 59, 59(1), 59A, 59B, 75
High Courts04 May 2011Allowed
Rajkot Municipal Corporation Vs Rudiben Popatbhai and Another
Gujarat High Court · (2011) 05 GUJ CK 0036
Land Acquisition Act, 1894 — Section 18, 23(2), 23A(1), 28, 4
High Courts04 May 2011
Sanjeev C. Bordia and Another Vs Sunilkumar Mohansingh Bordia
Gujarat High Court · (2011) 2 GLH 1753
Arbitration and Conciliation Act, 1996 — Section 13(5), 16, 16(6), 33, 34Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15, 15A, 28, 28(2)Evidence Act, 1872 — Section 91, 92
High Courts04 May 2011
Liyakathussain Alias Master Khudabux Shaikh Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 267, 267(1), 268, 268(1), 268(2)
High Courts04 May 2011Allowed
Maheshkumar Ramniklal Shah Vs Life Insurance Corporation Ltd.
Gujarat High Court · (2011) 3 GLH 617
Constitution of India, 1950 — Article 12, 14, 19, 21, 226
High Courts04 May 2011Dismissed
Jamaluddin N. and Others Vs Union of India (UOI) and Another
Gujarat High Court · (2011) 05 GUJ CK 0004
Constitution of India, 1950 — Article 14, 16
High Courts04 May 2011Dismissed
Manharbhai Muljibhai Kakadia Vs Union of India (UOI) and Another
Gujarat High Court · (2011) 05 GUJ CK 0002
Income Tax Act, 1961 — Section 119(2), 132, 234A, 234B, 234C
High Courts03 May 2011Allowed
Ramsubhai Lalsingbhai Damor Vs State of Gujarat
Gujarat High Court · (2012) 1 Crimes 551
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302, 504
High Courts03 May 2011Dismissed
GSRTC and Another Vs Jinabhai Dhanjibhai Baraiya
Gujarat High Court · (2011) 05 GUJ CK 0146
High Courts03 May 2011Dismissed
Union of India (UOI) and Another Vs Rameshchandra Kantilal Patel
Gujarat High Court · (2011) 05 GUJ CK 0144
Constitution of India, 1950 — Article 14, 16
High Courts03 May 2011Dismissed
Gopalbhai Meghajibhai Patel and Others Vs Secretary and Others
Gujarat High Court · (2011) 05 GUJ CK 0143
Bombay Land Revenue Code, 1879 — Section 79Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 96
High Courts03 May 2011Dismissed
Shethia Navinchandra Vallabhbhai Vs Chania Ali Umar and Others
Gujarat High Court · (2011) 05 GUJ CK 0142
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 34, 90
High Courts03 May 2011Dismissed
Commr. of C. Ex. and Cus., Surat-I Vs Patel Vishnubhai Kantilal and Co.
Gujarat High Court · (2012) 28 STR 113 : (2012) 56 VST 241
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65, 65(33), 66, 72, 73(2)