COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 43 of 79

High Courts05 May 2011Dismissed

Gustadji Dhanjisha Buhariwala and Another Vs Nevil Bamansha Buhariwala and Others

Gujarat High Court · AIR 2011 Guj 394 : (2011) 2 GLH 147 : (2011) 2 GLR 1357

Civil Procedure Code Amendment Act, 1976 — Section 100A, 115(1)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 100A , 115Constitution of India, 1950 — Article 12, 136, 14, 145, 19

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High Courts05 May 2011Dismissed

Gujarat State Road Transport Corporation Vs Chimanlal Mohanlal

Gujarat High Court · (2011) 05 GUJ CK 0105

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts05 May 2011Dismissed

Gopalsinh Devji Waghela through Poa Holder Gajendrasinh Vs State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0093

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High Courts05 May 2011Dismissed

Sagar Hardas Punja through Power of Attorney Bharatbhai and Another Vs Deputy Executive Engineer

Gujarat High Court · (2011) 05 GUJ CK 0092

Constitution of India, 1950 — Article 14, 19, 226, 31Electricity Act, 2003 — Section 185Telegraph Act, 1885 — Section 16

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High Courts05 May 2011Dismissed

Shri Chandrasingh @ Bharat Maansingh Waghela and Others Vs The State of Gujarat

Gujarat High Court · (2011) 05 GUJ CK 0091

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 22, 29, 8

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High Courts05 May 2011Dismissed

Competent Authority and Another Vs Jagabhai Motibhai Vaghela

Gujarat High Court · (2011) 05 GUJ CK 0086

Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H

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High Courts05 May 2011Allowed

Geetaben Jigneshbhai Modi Vs Life Insurance Corporation of India and Others

Gujarat High Court · AIR 2011 Guj 408

Constitution of India, 1950 — Article 12, 226Life Insurance Corporation (Agents) Regulations, 1972 — Regulation 10, 15, 16, 16(1), 17Life Insurance Corporation (Agents) Rules, 1972 — Rule 16(1), 24

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High Courts05 May 2011Dismissed

Gujarat Energy Transmission Corporation Ltd. Vs Savitaben Shanabhai Parmar and Others

Gujarat High Court · (2011) 05 GUJ CK 0059

Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28

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High Courts05 May 2011

Taraben Surjibhai Kharadi and Wife of Ishwarbhai M. Buj Vs Ishwarbahi Mavjibhai Buj

Gujarat High Court · (2011) 2 DMC 741

Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 7

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High Courts05 May 2011Dismissed

State of Gujarat Vs M.D. Jogal

Gujarat High Court · (2011) 05 GUJ CK 0057

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High Courts05 May 2011Dismissed

Sonpal Export Pvt Ltd. Vs Gujarat State Road Transport Corporation and Another

Gujarat High Court · (2011) 05 GUJ CK 0056

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High Courts05 May 2011Dismissed

Kacharabhai Jivabhai Vala and Others Vs Collector and Others

Gujarat High Court · (2011) 05 GUJ CK 0055

Constitution of India, 1950 — Article 226Election Petitions Rules — Rule 28Gujarat Co-operative Societies Act, 1961 — Section 145U

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High Courts05 May 2011Dismissed

Dipakbhai Dudabhai Vala and Others Vs Collector and Others

Gujarat High Court · (2011) 05 GUJ CK 0054

Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 145UGujarat Co-operative Societies Rules, 1965 — Rule 28

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High Courts05 May 2011Dismissed

Ranchhodbhai Manilal Patel Vs Bai Alkhiben and Another

Gujarat High Court · (2011) 05 GUJ CK 0053

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High Courts05 May 2011

Bhudarbhai Chhaganbhai Luhar and Another Vs Manjulaben Shivlal

Gujarat High Court · (2011) 05 GUJ CK 0052

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5

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High Courts05 May 2011Dismissed

Dipakbhai Vesabhai Chaudhari Vs State of Gujarat

Gujarat High Court · (2012) 2 Crimes 358

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts05 May 2011

Nandlal Ishwarlal Popat Vs Manjulaben Chhotalal Nakhwa and Another

Gujarat High Court · (2011) 05 GUJ CK 0039

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High Courts05 May 2011

Chunibhai K. Shah Group - Chunilal Kapoorchandji Shah and Others Vs Vallabhbhai K. Shah Group - Yuvraj Industries Ltd. and Others

Gujarat High Court · (2011) 05 GUJ CK 0038

Constitution of India, 1950 — Article 227

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High Courts05 May 2011Dismissed

Ramratanbhai Badriprasad Agrawal and Others Vs Kankuben and Others

Gujarat High Court · (2011) 05 GUJ CK 0021

Civil Procedure Code Amendment Act, 1976 — Order 23 Rule 3Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 23 Rule 3B, Order 43 Rule 1A, Order 43 Rule 1A(2)

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High Courts05 May 2011Dismissed

Yash Polymers and Others Vs Union of India (UOI) and Another

Gujarat High Court · (2011) 3 GLH 539

Bureau of Indian Standards Act, 1986 — Section 14Bureau of Indian Standards Rules, 1987 — Rule 7(6), 7(7)Constitution of India, 1950 — Article 14, 19, 19(1), 226

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