COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 41 of 79

High Courts10 May 2011Dismissed

Nirmalkumar Tulsiram Rakhecha Vs State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0026

Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 439(1)Penal Code, 1860 (IPC) — Section 114, 120(B), 304(B), 304A, 498(A)

High Courts10 May 2011Allowed

Gujarat Industrial Development Corporation Vs Chemstar Organics (I) Ltd. and Another

Gujarat High Court · (2011) 05 GUJ CK 0014

Constitution of India, 1950 — Article 12, 226Contract Act, 1872 — Section 5

High Courts10 May 2011Dismissed

Rajkot District Panchayat Vs Chhagan Lakhanumal Thakkar

Gujarat High Court · (2011) 05 GUJ CK 0013

Civil Procedure Code, 1908 (CPC) — Section 115Gujarat Panchayats Act, 1961 — Section 5

High Courts10 May 2011

Bholasingh Jaiprakash Construction Ltd. and Others Vs The State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0001

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141

High Courts09 May 2011Dismissed

State of Gujarat and Another Vs Jethabhai Devabhai

Gujarat High Court · (2011) 05 GUJ CK 0152

Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 28

High Courts09 May 2011Allowed

Vaghri Jenabhai Khumabhai and Others Vs The State of Gujarat

Gujarat High Court · (2011) 05 GUJ CK 0151

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324

High Courts09 May 2011Dismissed

State of Gujarat and Another Vs Mahendra Babulalabhai

Gujarat High Court · (2011) 05 GUJ CK 0150

High Courts09 May 2011Dismissed

Bhadraben Ranchhodlal Parikh and Others Vs Bhanuprasad Shankerlal Vyas

Gujarat High Court · (2011) 05 GUJ CK 0149

High Courts09 May 2011Dismissed

Gangaben Patel Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0147

Gujarat Agricultural Lands Ceiling Act, 1960 — Section 15, 6, 6(2), 7, 8

High Courts09 May 2011

Shri Rajaji Ramdev and Another Vs Abdul Avval Habibbulah Mansuri and Others

Gujarat High Court · (2011) 05 GUJ CK 0137

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 29(2)Civil Procedure Code, 1908 (CPC) — Section 115

High Courts09 May 2011

Kulbhushan Kantibhai Patel and Another Vs State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0114

Penal Code, 1860 (IPC) — Section 201, 34, 342, 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(11), 3(2), 4, 5

High Courts09 May 2011Allowed

Thakore Bhalabhai Umabhai Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0111

Constitution of India, 1950 — Article 14

High Courts09 May 2011Dismissed

L.H. Mehta and Others Vs Kandla Port Trust and Others

Gujarat High Court · (2011) 3 GLR 1841

Constitution of India, 1950 — Article 12, 14, 226, 300AMajor Port Trusts Act, 1963 — Section 2, 2(12), 29, 29(1), 29(3)Transfer of Property Act, 1882 — Section 10, 11

High Courts09 May 2011

Vinodbhai Jivabhai Amin and Others Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482

High Courts09 May 2011Dismissed

Rameshkumar Chhotalal Shah Vs Patel Varanasibhai Shivram

Gujarat High Court · (2011) 05 GUJ CK 0061

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3)Transfer of Property Act, 1882 — Section 106, 111

High Courts09 May 2011

Parsi Panchayat Vs Hamirbhai Bachubhai and Others

Gujarat High Court · (2011) 05 GUJ CK 0031

Civil Procedure Code, 1908 (CPC) — Section 115, 96

High Courts09 May 2011

Dineshkumar Vasantilal Karnavat Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0016

Constitution of India, 1950 — Article 14, 19(1), 226Motor Vehicles Act, 1988 — Section 194, 53, 53(1)

High Courts09 May 2011Dismissed

Chairman Vs Prasannvadanbhai M. Mehta and Others

Gujarat High Court · (2011) 05 GUJ CK 0015

Bombay Public Trusts Act, 1950 — Section 2(10), 2(18), 21, 47, 47(2)

High Courts06 May 2011Allowed

Mahendrakumar Manilal Patel and Others Vs State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0136

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 408, 420, 468

High Courts06 May 2011

State of Gujarat Vs Desai Rajubhai Lilabhai and Others

Gujarat High Court · (2011) 05 GUJ CK 0135