High Courts10 Jan 2011
Textile Labour Association Vs O.L. of Prasad Mills Ltd. and Others
Gujarat High Court · (2011) 01 GUJ CK 0031
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 79 of 79
High Courts10 Jan 2011Dismissed
Sangiah Pandiyan Rajkumar Vs Central Bureau of Investigation and Another
Gujarat High Court · (2011) 01 GUJ CK 0030
Arms Act, 1959 — Section 25(1), 27Bombay Police Act, 1951 — Section 13(1)Constitution of India, 1950 — Article 21, 32
High Courts10 Jan 2011Dismissed
State of Gujarat and Others Vs Patel Mahendra Kumar Ramdas and Others
Gujarat High Court · (2011) 01 GUJ CK 0025
High Courts10 Jan 2011
Reliance Industries Ltd. Vs Regional Provident Fund Commissioner and Another
Gujarat High Court · (2011) 130 FLR 433 : (2011) 52 GLR 828
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14B, 17(1A), 2, 6Employees State Insurance Act, 1948 — Section 2, 2(22)
High Courts10 Jan 2011
J.M.C. Projects (India) Ltd. and Another Vs Mechtech Engineers and Another
Gujarat High Court · (2012) 1 ARBLR 146 : (2011) 52 GLR 675
Arbitration and Conciliation Act, 1996 — Section 34, 37, 5, 65, 66Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 2, 3, 4, 5, 6(1)Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 19
High Courts10 Jan 2011Dismissed
CIT Vs Vijay M. Mistry Construction Ltd.
Gujarat High Court · (2011) 01 GUJ CK 0003
Income Tax Act, 1961 — Section 133(6), 260A, 40A(2)
High Courts10 Jan 2011Dismissed
Hajraben Adambhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0002
Penal Code, 1860 (IPC) — Section 302
High Courts01 Jan 2011Dismissed
Bachu Khimajibhai Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0001
Penal Code, 1860 (IPC) — Section 306, 498(A)