High Courts11 Jan 2011Dismissed
Dasarathbhai Jagabhai @ Jagmalbhai Vs State of Gujarat
Gujarat High Court · (2011) 01 GUJ CK 0078
Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 78 of 79
High Courts11 Jan 2011
Surat People Co-op. Bank Ltd. Vs Income Tax Officer
Gujarat High Court · (2011) 336 ITR 218 : (2012) 20 TAXMAN 844
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142, 143, 147, 148
High Courts11 Jan 2011Dismissed
Commissioner of Income Tax (TDS) Vs Swayam Shipping Services Pvt. Ltd.
Gujarat High Court · (2011) 339 ITR 647 : (2011) 199 TAXMAN 249
Income Tax Act, 1961 — Section 194, 194C, 194C(1), 194I, 201
High Courts11 Jan 2011Allowed
Surat People Co-Operative Bank Ltd. Vs ITO
Gujarat High Court · (2011) 336 ITR 218 : (2012) 20 TAXMAN 844
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 143(3), 147, 148
High Courts11 Jan 2011Allowed
Commercial Co-Operative Bank Ltd. Vs ITO
Gujarat High Court · (2011) 336 ITR 196
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142, 143(3), 144(A), 147
High Courts11 Jan 2011Allowed
Sayaji Hotels Ltd. Vs Income Tax Officer
Gujarat High Court · (2011) 239 CTR 488
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115JB, 139, 142(1), 143(1), 143(3)
High Courts11 Jan 2011Dismissed
Commissioner of Income Tax (TDS) Vs Swayam Shipping Services (P.) Ltd.
Gujarat High Court · (2011) 339 ITR 647 : (2011) 199 TAXMAN 249
Income Tax Act, 1961 — Section 194C, 194C(1), 194I, 201, 201(1)
High Courts11 Jan 2011Dismissed
Commissioner of Income Tax (TDS) Vs Shree Mahalaxmi Transport Co.
Gujarat High Court · (2011) 339 ITR 484 : (2012) 211 TAXMAN 232
Income Tax Act, 1961 — Section 192, 193, 194, 194C, 194C(1)
High Courts10 Jan 2011Dismissed
Lila Kaur Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 Crimes 214
Arms Act, 1959 — Section 25(1)Penal Code, 1860 (IPC) — Section 399
High Courts10 Jan 2011Dismissed
Kranti Vinayak Vs Raksha Rasgotra Formerly Raksha Vinayak
Gujarat High Court · (2011) 01 GUJ CK 0064
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 195, 340, 451, 452, 93Penal Code, 1860 (IPC) — Section 191, 192, 193, 196, 204
High Courts10 Jan 2011Dismissed
Jagdeep V. Pandya Vs Halol Petrochem Pvt. Ltd. and Others
Gujarat High Court · (2011) 01 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Water (Prevention and Control of Pollution) Act, 1974 — Section 21, 23, 24, 25, 43
High Courts10 Jan 2011Allowed
Ahmedabad Electricity Co. Ltd. Vs Legend Shipbreaking Pvt. Ltd. and Another
Gujarat High Court · (2011) 01 GUJ CK 0062
Electricity Act, 2003 — Section 126, 127, 145, 50
High Courts10 Jan 2011Dismissed
Katusinh Bhursinh Chavda Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0060
Penal Code, 1860 (IPC) — Section 302
High Courts10 Jan 2011Dismissed
Niraj Devnarayan Vs State of Gujarat and Another
Gujarat High Court · (2011) 01 GUJ CK 0050
Penal Code, 1860 (IPC) — Section 304(B), 306
High Courts10 Jan 2011Allowed
Mangeshbhai Bhabhutabhai Patel Vs State of Gujarat
Gujarat High Court · (2011) CriLJ 2627
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(5), 13(2), 20, 4(1)
High Courts10 Jan 2011
Prafulbhai J. Vaghela and Another Vs Pankaj Srikrishnakumar Saxena, Gruhpati and Others
Gujarat High Court · (2011) 01 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 23Penal Code, 1860 (IPC) — Section 114, 299, 304, 304A, 34
High Courts10 Jan 2011
Kesrimal Kanaiyalal Shah Vs State of Gujarat
Gujarat High Court · (2011) 01 GUJ CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 50
High Courts10 Jan 2011Allowed
Indian Petrochemicals Corporation Ltd. Vs Regional Provident Fund Commissioner and Another
Gujarat High Court · (2011) 129 FLR 418 : (2011) 4 LLJ 251 : (2011) LLR 460
Constitution of India, 1950 — Article 226, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 17(1A), 2, 6, 7AEmployees State Insurance Act, 1948 — Section 2(22)
High Courts10 Jan 2011Allowed
Nirav Niranjan Shah Vs Harnishbhai Kantilal Shah and Others
Gujarat High Court · (2011) 01 GUJ CK 0035
High Courts10 Jan 2011Allowed
Rupaben Amit Pathakji Vs Amit Manmathchandra Pathakji and Another
Gujarat High Court · (2011) 01 GUJ CK 0033
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Section 5