Constitution of India, 1950 — Article 14, 166, 166(1), 77, 77(1)Government of India Allocation of Business Rules, 1961 — Rule 125(1)Railways Act, 1890 — Section 27, 27A, 28, 28(1), 47

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High Courts27 Jan 2011

Arvindbhai Vallabhbhai Solanki Vs State of Gujarat and Others

Gujarat High Court · (2011) 3 BC 120 : (2011) 6 RCR(Civil) 1934

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High Courts27 Jan 2011

State of Gujarat Vs China Karshan Bhadarka

Gujarat High Court · (2011) 01 GUJ CK 0007

Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 26

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High Courts25 Jan 2011Allowed

P.G. Foils Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2013) 353 ITR 548

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(3), 147, 148, 263

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High Courts25 Jan 2011Allowed

National Insurance Company Ltd. Vs Heirs and L.Rs. of Hiteshbhai Sureshbhai Patel and Others

Gujarat High Court · (2011) 2 GLR 1003 : (2011) 8 RCR(Civil) 2023

Motor Vehicles Act, 1988 — Section 147, 163A, 166, 173

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High Courts24 Jan 2011Allowed

Agricultural Produce Market Committee Vs Income Tax Officer

Gujarat High Court · (2013) 355 ITR 384 : (2012) 204 TAXMAN 22

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10(20), 11, 11(2), 12, 12A

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High Courts24 Jan 2011Dismissed

Croft Sales and Distribution Ltd. Vs M.V. Basil and Others

Gujarat High Court · (2011) 2 GLR 1027 : (2011) 8 RCR(Civil) 1912

Administration of Justice Act, 1956 — Section 3(4)Brussels Convention, 1952 — Article 10, 3Civil Procedure Code, 1908 (CPC) — Section 20

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High Courts24 Jan 2011

Amreli District Panchayat Vs Govindji Gordhandas and Others

Gujarat High Court · (2011) 01 GUJ CK 0059

Arbitration Act, 1940 — Section 35Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts24 Jan 2011

Anas Abdul Rashid Machiswala Vs State of Gujarat

Gujarat High Court · (2011) 01 GUJ CK 0053

Bombay Police Act, 1951 — Section 130, 135(1)Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 190, 219, 306

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High Courts24 Jan 2011