High Courts04 Feb 2011
Crown Ceramics Vs Assistan Provident Commissioner and Another
Gujarat High Court · (2011) 02 GUJ CK 0140
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 74 of 79
High Courts04 Feb 2011Dismissed
Subhadraben Sanabhai Prajapati Vs Jayantibhai Bhailalbhai Thakore and Others
Gujarat High Court · (2011) 02 GUJ CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts04 Feb 2011
Laxmiben and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0131
Penal Code, 1860 (IPC) — Section 114, 365, 366, 380
High Courts04 Feb 2011Dismissed
Central Bank of India Vs Rajkamal Ramavtar and Others
Gujarat High Court · (2011) 02 GUJ CK 0130
Companies Act, 1956 — Section 483
High Courts04 Feb 2011
Narmadaben and Anr Vs State of Gujarat
Gujarat High Court · (2011) 3 GLR 2279
Penal Code, 1860 (IPC) — Section 120B, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts04 Feb 2011Dismissed
Nikhil Adhesives Limited Vs Kandla Port Trust
Gujarat High Court · (2011) 2 GLH 283
Constitution of India, 1950 — Article 12, 14, 226, 298State Financial Corporations Act, 1951 — Section 3
High Courts03 Feb 2011Dismissed
State of Gujarat Vs Thakor Naransingh Fatehsingh and Another
Gujarat High Court · (2011) 02 GUJ CK 0110
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 18, 20(2), 21, 37
High Courts03 Feb 2011
Raghjibhai Muljibhai Chaudhari and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0109
Constitution of India, 1950 — Article 14, 21, 226
High Courts03 Feb 2011Allowed
Rama and Another Vs Budhabhai Raising Thakore and Others
Gujarat High Court · (2011) 02 GUJ CK 0082
High Courts03 Feb 2011Dismissed
Crystal Equities Limited Vs Official Liquidator of Gujarat Small Industries Corp. Ltd. and Others
Gujarat High Court · (2011) 02 GUJ CK 0061
High Courts03 Feb 2011Allowed
Ayubkhan Hasamkhan Pathan Vs State of Gujarat
Gujarat High Court · (2011) 02 GUJ CK 0057
High Courts03 Feb 2011Dismissed
Valibhai Mohmadbhai Bagas Vs Police Sub Inspector P.P. Kanani and Others
Gujarat High Court · (2011) 02 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Penal Code, 1860 (IPC) — Section 114, 325, 342, 504, 506(1)
High Courts03 Feb 2011Dismissed
Paschim Gujarat Vij Company Ltd. Vs Khemchand Nathabhai Gadhavi
Gujarat High Court · (2011) 2 GLH 90 : (2011) 3 GLR 1867
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 13(1), Order 41 Rule 3A(1), 96Gujarat High Court Rules, 1993 — Rule 67Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts03 Feb 2011Dismissed
Chief Officer, Una Nagarpalika, UNA Vs Mohd. Irsha Husenbhai Baloch and Others
Gujarat High Court · (2012) 3 SLJ 53
Constitution of India, 1950 — Article 14
High Courts02 Feb 2011Allowed
Aayojan Developers Vs ITO
Gujarat High Court · (2011) 335 ITR 234
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34, 34(1)Income Tax Act, 1961 — Section 139, 139(1), 142(1), 143(3), 147
High Courts02 Feb 2011Allowed
Aayojan Developers Vs Income Tax Officer
Gujarat High Court · (2011) 201 TAXMAN 154
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34, 34(1), 34(1)(a)Income Tax Act, 1961 — Section 139, 139(1), 142, 142(1), 143
High Courts01 Feb 2011
T.A. Gami Vs State of Gujarat and Another
Gujarat High Court · (2011) 129 FLR 684
Constitution of India, 1950 — Article 226
High Courts01 Feb 2011Dismissed
I.P. Patel and Co. Vs Dy CIT
Gujarat High Court · (2011) 02 GUJ CK 0011
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(1), 142(1), 142(3), 143(3), 147
High Courts31 Jan 2011Allowed
Rotary Club of Ahmedabad Vs Assist. CIT
Gujarat High Court · (2011) 01 GUJ CK 0086
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(1), 139(5), 142(1), 143(3), 147
High Courts31 Jan 2011Allowed
Motibhai Shambhubhai Pagi Vs State of Gujarat
Gujarat High Court · (2011) 01 GUJ CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(10)