COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 75 of 79

High Courts31 Jan 2011Dismissed

Jogindra R. Anand, Partner of Anand Trading Company Vs Ganaram B. Rathod and Another

Gujarat High Court · AIR 2011 Guj 309

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138

Read judgment

High Courts31 Jan 2011Allowed

Bharatkumar Ramniklal Shah Vs State of Gujarat

Gujarat High Court · (2011) 1 GLH 769

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

Read judgment

High Courts31 Jan 2011Dismissed

Ahmedabad Municipal Corporation Vs Vashudev Kantilal Patel and Another

Gujarat High Court · (2011) 01 GUJ CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 14

Read judgment

High Courts31 Jan 2011

Commissioner of Police and Others Vs Faruk Ibrahim Shangar

Gujarat High Court · (2011) 01 GUJ CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 161Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)

Read judgment

High Courts31 Jan 2011Dismissed

Rajkot Municipal Corporation Vs State of Gujarat and Others

Gujarat High Court · (2011) 01 GUJ CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1A), 2(9)k, 7Prevention of Food Adulteration Rules, 1955 — Rule 32, 33

Read judgment

High Courts31 Jan 2011

Chhayaben Sureshchandra Arya Vs State of Gujarat and Others

Gujarat High Court · (2011) 01 GUJ CK 0044

Constitution of India, 1950 — Article 226

Read judgment

High Courts31 Jan 2011Dismissed

Velabai Vs Hiraben and Others

Gujarat High Court · (2011) 01 GUJ CK 0043

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115

Read judgment

High Courts31 Jan 2011Dismissed

Ahmedabad Municipal Corporation Vs State of Gujarat and Others

Gujarat High Court · (2011) 01 GUJ CK 0042

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)A

Read judgment

High Courts31 Jan 2011Allowed

C.M. Patel and Co. Vs Jitendra Manilal Mistry A.S. Karta of the H.U.F. and Others

Gujarat High Court · (2011) 01 GUJ CK 0040

Read judgment

High Courts31 Jan 2011

Zubedaben A. Barot Vs State of Gujarat

Gujarat High Court · (2011) 01 GUJ CK 0037

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17B

Read judgment

High Courts31 Jan 2011Dismissed

Ahmedabad Municipal Corporation Vs State of Gujarat and Another

Gujarat High Court · (2011) 01 GUJ CK 0036

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(I)

Read judgment

High Courts31 Jan 2011Allowed

ICICI Lombard General Vs Bharatbhai Jivabhai Solanki and Another

Gujarat High Court · (2011) 01 GUJ CK 0034

Read judgment

High Courts31 Jan 2011Dismissed

Moghjibhai B. Patel Vs Oriental Insurance Company Ltd. and Another

Gujarat High Court · (2011) 01 GUJ CK 0032

Read judgment

High Courts31 Jan 2011Dismissed

Special Land Acquisition Officer Vs Maganbhai Ishwarbhai and Another

Gujarat High Court · (2011) 01 GUJ CK 0028

Land Acquisition Act, 1894 — Section 54

Read judgment

High Courts31 Jan 2011

Kirtiben Someshwarbhai Dave Vs State of Gujarat and Others

Gujarat High Court · (2011) 01 GUJ CK 0027

Constitution of India, 1950 — Article 226

Read judgment

High Courts31 Jan 2011Dismissed

Premchand J. Panchal Vs Shahjahabanu Liyakatkhan Pathan and Others

Gujarat High Court · (2011) 2 GLH 1121 : (2011) 8 RCR(Civil) 2044

Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 23Transfer of Property Act, 1882 — Section 52

Read judgment

High Courts31 Jan 2011Dismissed

Aquagel Chemicals P. Ltd. Vs Assistant Commissioner of Income Tax

Gujarat High Court · (2013) 353 ITR 131

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 10(2)(vii), 142(1), 143(3), 147, 148

Read judgment

High Courts31 Jan 2011Dismissed

M.C. Bhatt Vs Ramniklal Maganlal Shah Prop. Shah Ramniklal Maganlal and Co. and Others

Gujarat High Court · (2011) 01 GUJ CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7, 7(1)

Read judgment

High Courts28 Jan 2011Dismissed

Clutch Auto Limited Vs Bhimsingh Bariya C/o. Navjagrut Labour Union

Gujarat High Court · (2011) 2 GLH 242

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 17, 25F, 31(2), 33

Read judgment

High Courts28 Jan 2011

Farookh alias Ladvo Rahimbhai Malek Sipai and Another Vs The State of Gujarat

Gujarat High Court · (2011) CriLJ 1707

Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 302

Read judgment