High Courts04 Feb 2011

Dhaval Rajendrabhai Soni Vs Bhavini Dhavalbhai Soni and Others

Gujarat High Court · (2012) 1 Crimes 648 : (2011) 1 GLH 719 : (2011) 3 GLR 1965 : (2011) 4 RCR(Civil) 741 : (2011) 4 RCR(Civil) 590 : (2011) 4 RCR(Civil) 741 : (2011) 4 RCR(Criminal) 590

Constitution of India, 1950 — Article 14, 15, 21Penal Code, 1860 (IPC) — Section 498AProtection of Women From Domestic Violence Act, 2005 — Section 12, 21, 23