High Courts10 Feb 2011
Jagdishji Hapuramji Morya and Others Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0112
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 71 of 79
High Courts10 Feb 2011Dismissed
Parth Parenteral Pvt Ltd and Another Vs RFCL Limited and Others
Gujarat High Court · (2011) 2 GLH 370 : (2011) 46 PTC 296
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 39 Rule 4, Order 39 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 482Trade Marks Act, 1999 — Section 11(3), 124, 124(1), 28, 29
High Courts10 Feb 2011Allowed
General Manager and Another Vs Subhashbhai Ramnikbhai Gadhiya and Another
Gujarat High Court · (2011) 02 GUJ CK 0076
Industrial Disputes Act, 1947 — Section 17(B)
High Courts10 Feb 2011
Sun Pharmaceutical Industries Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2011) 02 GUJ CK 0040
Constitution of India, 1950 — Article 215
High Courts10 Feb 2011Dismissed
Kumarpal Mankelal Shah Vs Kheemraj Ganeshmal Balar and Others
Gujarat High Court · (2011) 2 GLR 1479
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4(2)
High Courts10 Feb 2011Dismissed
Dalpatbhai Karsanbhai Patel and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLR 1342
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114, 114(g), 144Urban Land (Ceiling and Regulation) Act, 1976 — Section 1(2), 10(3), 10(3), 10(5), 10(5)
High Courts09 Feb 2011
In Re: TML Industries Ltd.
Gujarat High Court · (2013) 176 CompCas 211
Companies Act, 1956 — Section 391, 394, 4
High Courts09 Feb 2011Dismissed
State of Gujarat and Another Vs Jamal Mahammed Ismail Bloch
Gujarat High Court · (2011) 2 GLR 912
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 24Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 9Constitution of India, 1950 — Article 12, 14, 16
High Courts09 Feb 2011
Adesh Pal Vs Chancellor, Hemchandracharya North Gujarat University and Others
Gujarat High Court · (2011) 52 GLR 889
Hemchandracharya North Gujarat University Act, 1986 — Section 10, 10(1), 10(2), 10(3), 8
High Courts09 Feb 2011Dismissed
S.S. Makwan Vs Birju Hasmukhlal Kapadia and Others
Gujarat High Court · (2011) 02 GUJ CK 0149
High Courts09 Feb 2011
Darasing @ Bhupen Bahadur Prembahdursing Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0147
Bombay Police Act, 1951 — Section 10(2), 56Penal Code, 1860 (IPC) — Section 114, 323, 504, 506(2)
High Courts09 Feb 2011Dismissed
State Bank of India Vs Prafulchandra v. Patel and Others
Gujarat High Court · AIR 2011 Guj 81 : (2011) 3 BC 477
Civil Procedure Code, 1908 (CPC) — Section 151, 19(25)Constitution of India, 1950 — Article 14, 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 195
High Courts09 Feb 2011Dismissed
Hasmukhbhai Naranbhai Viramiya and Another Vs State of Gujarat and Another
Gujarat High Court · (2011) 02 GUJ CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 125(1), 127
High Courts09 Feb 2011Allowed
Mahesh Kanjibhai Rohit Vs Rhine Engineering Private Limited and Others
Gujarat High Court · (2011) 02 GUJ CK 0125
Industrial Disputes Act, 1947 — Section 17B
High Courts09 Feb 2011Allowed
IDBI Bank Limited Vs Hytaisun Magnetics Limited and Others
Gujarat High Court · (2011) 2 GLH 1438
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(2), 13(3A), 13(4), 14, 14Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 8
High Courts09 Feb 2011Allowed
Kutch District Panchayat Vs Kishor Devsinh Varu
Gujarat High Court · (2011) 02 GUJ CK 0053
Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 2011Dismissed
Bhavnaben Sumeshkumar Patel Vs Sumeshkumar Chimanlal Patel
Gujarat High Court · (2011) 02 GUJ CK 0052
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts09 Feb 2011Allowed
J.S. Bapna Vs Sardar Krushinagar Dantiwada Agricultural University and Another
Gujarat High Court · (2011) 02 GUJ CK 0044
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Feb 2011Dismissed
United india insurance Co. Ltd. Vs Minor Sumitraben Ambubhai Thakor and Others
Gujarat High Court · (2011) 02 GUJ CK 0157
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1988 — Section 173, 217
High Courts08 Feb 2011Allowed
Monikaben Vs Commissioner of Police and Others
Gujarat High Court · (2011) 02 GUJ CK 0156
Bombay Prohibition Act, 1949 — Section 66BGujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1)