COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 70 of 79

High Courts15 Feb 2011

Bhupendra @ Bhupat Ambabhai Chavda Vs State of Gujarat and Others

Gujarat High Court · (2011) 02 GUJ CK 0034

Bombay Prohibition Act, 1949 — Section 65E, 66(1)BGujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1)

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High Courts15 Feb 2011Dismissed

Jagdevsingh B. Vs Union of India (UOI) and Another

Gujarat High Court · (2011) 02 GUJ CK 0033

Central Services (Temporary) Services Rules, 1965 — Rule 105Constitution of India, 1950 — Article 136, 311(2)Gujarat Judicial Services Recruitment Rules, 1961 — Rule 5(4)

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High Courts15 Feb 2011

Mithailal Dudhnath Bhartiya through Son Ashokkumar Bhartiya Vs State of Gujarat and Others

Gujarat High Court · (2011) 02 GUJ CK 0032

Bombay Prohibition Act, 1949 — Section 65E, 66(1)BGujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1)

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High Courts15 Feb 2011

Jentibhai Devshibhai Chauhan Vs State of Gujarat and Others

Gujarat High Court · (2011) 02 GUJ CK 0020

Bombay Prohibition Act, 1949 — Section 65E, 66(1)BGujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1)

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High Courts14 Feb 2011Dismissed

Kirankumar Premjibhai Maivaiya Vs Rajesh Keshavlal Visaparmar and Others

Gujarat High Court · (2011) 2 GLR 966 : (2011) 8 RCR(Civil) 1994

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High Courts14 Feb 2011

Manjulaben Punjalal Dabhi Vs State of Gujarat and Another

Gujarat High Court · (2011) 130 FLR 824 : (2011) 2 GLH 1053 : (2011) 2 GLR 1053

Constitution of India, 1950 — Article 14

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High Courts14 Feb 2011

Mintu Sinh @ Rana and Others Vs State of Gujarat

Gujarat High Court · (2011) 02 GUJ CK 0159

Immoral Traffic (Prevention) Act, 1956 — Section 9

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High Courts14 Feb 2011Allowed

Nanjibhai Ravjibhai and Others Vs State of Gujarat

Gujarat High Court · (2011) 02 GUJ CK 0143

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 323, 504, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)

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High Courts14 Feb 2011

Abdul Rashid Kapadia @ Baba Hiragal and Another Vs Torrent Power Ltd. and Another

Gujarat High Court · (2011) 02 GUJ CK 0142

Electricity Act, 2003 — Section 135, 139, 151, 152, 153

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High Courts14 Feb 2011Dismissed

Kanaji Nathaji Thakore and Others Vs State of Gujarat and Others

Gujarat High Court · (2011) 02 GUJ CK 0133

Letters Patent Act, 1865 — Clause 15

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High Courts14 Feb 2011Dismissed

Halluma M. Faruk Fazalwala Vs Torrent Power Ltd. and Another

Gujarat High Court · AIR 2011 Guj 52

Electricity Act, 2003 — Section 126, 126(1), 127, 135

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High Courts14 Feb 2011Dismissed

Somabhai Gopalbhai Patel Vs State of Gujarat

Gujarat High Court · (2011) 3 GLR 2454

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 154, 8Prevention of Corruption Act, 1988 — Section 1, 11, 12, 13, 2

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High Courts14 Feb 2011Dismissed

Kalyannagar Co-Operative Housing Society Ltd. Vs Sub Registrar and Others

Gujarat High Court · AIR 2011 Guj 92 : (2011) 2 GLR 1294

Urban Land (Ceiling and Regulation) Act, 1976 — Section 19, 21, 21(1), 27, 4(1)Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 11A

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High Courts14 Feb 2011Dismissed

Mahalaxmi Construction Co. and Others Vs Amita Corporation and Others

Gujarat High Court · (2011) 02 GUJ CK 0022

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10AConstitution of India, 1950 — Article 227Evidence Act, 1872 — Section 73

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High Courts14 Feb 2011

Balanand Vidya Sabha Trust and Others Vs Narabeshanker Govindji Moda and Others

Gujarat High Court · (2011) 02 GUJ CK 0004

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High Courts11 Feb 2011

Nirmalsinh Jatubha Zala Vs Chief Officer

Gujarat High Court · (2011) 02 GUJ CK 0145

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High Courts11 Feb 2011Dismissed

Pradeep N. Sharma Vs State of Gujarat and Another

Gujarat High Court · (2011) 2 GLH 322 : (2011) 3 GLR 2192

Constitution of India, 1950 — Article 19, 21, 21, 226, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 160, 167(2), 173(2)Penal Code, 1860 (IPC) — Section 120B, 420, 427, 475, 484

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High Courts11 Feb 2011