COURT ARCHIVE

Gujarat High Court judgments, 2011

1,568 judgments · page 68 of 79

High Courts18 Feb 2011

IDBI Bank Ltd. Vs District Magistrate and Another

Gujarat High Court · AIR 2011 Guj 147 : (2011) 4 BC 655 : (2011) 2 GLH 12

Companies Act, 1956 — Section 14Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14, 17, 2

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High Courts18 Feb 2011

Vijapur Taluka Sale Purchase Union Ltd. Vs Agriculture Produce Market Committee and Another

Gujarat High Court · (2011) 02 GUJ CK 0121

Gujarat Agricultural Produce Markets Act, 1963 — Section 27

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High Courts18 Feb 2011Dismissed

Kishanchand Hansraj Shah-Partner Vs State of Gujarat and Others

Gujarat High Court · (2011) 02 GUJ CK 0093

Constitution of India, 1950 — Article 14, 19, 21, 226

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High Courts18 Feb 2011Dismissed

New India Assurance Co. Ltd. Vs Heirs of decd. Mahadev devsibhai adroja ranjanben mahadevbhai and Others

Gujarat High Court · (2011) 02 GUJ CK 0083

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High Courts18 Feb 2011Dismissed

Rasayanik Kamdar Sangh Vs Sankalp Chemicals and Another

Gujarat High Court · (2011) 02 GUJ CK 0049

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High Courts18 Feb 2011

Mahindra Gears and Transmissions Pvt. Ltd. Vs Assistant Provident Fund Commissioner, Employees Provident Fund

Gujarat High Court · (2011) 130 FLR 762 : (2011) LLR 602

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A

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High Courts18 Feb 2011Dismissed

Sarjeet Singh Maidhan Vs Union of India and Others

Gujarat High Court · (2011) 1 GLH 714

Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 226(1), 226(2)

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High Courts17 Feb 2011Dismissed

Executive Engineer (O and M) Dakshin Gujarat Vij Company Li. Vs Acme Chem Ltd. and Another

Gujarat High Court · (2011) 02 GUJ CK 0165

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High Courts17 Feb 2011Dismissed

Croft Sales and Distribution Ltd. Vs M.V. Basil and Others

Gujarat High Court · (2011) 02 GUJ CK 0164

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 5, Order 7 Rule 11Constitution of India, 1950 — Article 12

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High Courts17 Feb 2011Allowed

Dudhiben Kathad @ Khant Bhikhakathad Vs State of Gujarat and Another

Gujarat High Court · (2011) 02 GUJ CK 0163

Land Acquisition Act, 1984 — Section 12, 18

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High Courts17 Feb 2011

Karshanbhai Polabhai Vaja and Another Vs Taluka Development Officer and Others

Gujarat High Court · (2011) 02 GUJ CK 0162

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High Courts17 Feb 2011Allowed

Yogesh @ Anilbhai Zaverbhai Vs State of Gujarat

Gujarat High Court · (2011) CriLJ 2582 : (2011) 2 GLH 53

Penal Code, 1860 (IPC) — Section 114, 201, 302

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High Courts17 Feb 2011

Haroon Yusufbhai Kadiwala Vs Director General of Police and Another

Gujarat High Court · (2011) 02 GUJ CK 0095

Bombay Police Act, 1951 — Section 28, 28(1), 28(2)

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High Courts17 Feb 2011

Harijan Mohanbhai Naranbhai and Others Vs State of Gujarat and Others

Gujarat High Court · (2011) 02 GUJ CK 0094

Land Acquisition Act, 1894 — Section 28A

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High Courts17 Feb 2011Allowed

Mamta A Ghodasara and Others Vs State of Gujarat and Others

Gujarat High Court · (2011) 02 GUJ CK 0070

Constitution of India, 1950 — Article 226, 309Range Forest Officers Competitive Examination Rules, 2008 — Rule 10, 13, 3, 4Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31

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High Courts17 Feb 2011Allowed