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Gujarat High Court judgments, 2011

1,568 judgments · page 39 of 79

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High Courts12 May 2011Dismissed

Ranchhodbhai Bavabhai Thakore Vs State of Gujarat

Gujarat High Court · (2011) 05 GUJ CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 107, 108
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High Courts12 May 2011Allowed

Nai Pravinaben Sureshbhai Vs Nai Sureshbhai Parshottamdas

Gujarat High Court · (2011) 05 GUJ CK 0010

Civil Procedure Code, 1908 (CPC) — Section 24
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High Courts12 May 2011

New India Assurance Co. Ltd. Vs Rajubhai Krishnakant Shukla and Others

Gujarat High Court · (2011) 05 GUJ CK 0009

Motor Vehicles Act, 1988 — Section 140
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High Courts11 May 2011

Bajaj Allianz General Insurance Company Limited Vs Rafikbhai Abdulraheman Tariyara and Another

Gujarat High Court · (2011) 05 GUJ CK 0131

Motor Vehicles Act, 1988 — Section 140
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High Courts11 May 2011

New India Assurance Co. Ltd. Vs Jayeshbhai Nanchanda Thakkar and Others

Gujarat High Court · (2011) 05 GUJ CK 0130

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High Courts11 May 2011Allowed

Special Land Acqusition Officer and Another Vs Prahladkumar Abaidas Patel and Others

Gujarat High Court · (2011) 05 GUJ CK 0129

Bombay Land Revenue Code, 1879 — Section 40, 60, 62Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43Gujarat Land Revenue Rules, 1972 — Rule 37, 42
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High Courts11 May 2011

Rivera Polymers Pvt. Ltd. Vs Bachuji Ganeshji Ravar

Gujarat High Court · (2011) 05 GUJ CK 0128

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High Courts11 May 2011Allowed

Commissioner of C. Ex. and Customs Vs Gujarat Heavy Chemicals Ltd.

Gujarat High Court · (2011) 22 STR 610 : (2011) 43 VST 272

CENVAT (Credit) Rules, 2004 — Rule 2(1)
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High Courts11 May 2011Allowed

Asmaben M. Savan and Another Vs District Collector

Gujarat High Court · (2011) 05 GUJ CK 0101

Constitution of India, 1950 — Article 14, 226Petroleum Rules, 2002 — Rule 143, 144, 154(2)
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High Courts11 May 2011Allowed

Pareshkumar Devilal Sankeshara Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0099

Motor Vehicles Act, 1988 — Section 194, 53, 53(1)
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High Courts11 May 2011Dismissed

Michail Arhangelos S.A. Vs M.V. Star 7 (Ex. M.V. Michail Arhangelos) and Others

Gujarat High Court · (2011) 3 GLH 70

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 7 Rule 11Constitution of India, 1950 — Article 12
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High Courts11 May 2011

State of Guajrat Vs Shivkant alias Munna alias Ramkaran Krishnadatt Tripathi

Gujarat High Court · (2011) 4 Crimes 481

Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401
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High Courts11 May 2011

Bhaskar Shivprasad Vora Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0087

Constitution of India, 1950 — Article 226
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High Courts11 May 2011

Yogeshbhai Durgaprasad Sharma Vs The State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0081

Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467
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High Courts11 May 2011Dismissed

Rakeshbhai Arvindbhai Bariya Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0070

Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 114, 294, 323, 34, 341
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High Courts11 May 2011

Oil and Natural Gas Corporation Limited Vs Jitendra Sunderlal Hemnani

Gujarat High Court · (2011) 05 GUJ CK 0034

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
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High Courts11 May 2011

ONGC Ltd. Vs Atmaram M. Keshwani

Gujarat High Court · (2011) 05 GUJ CK 0033

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
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High Courts11 May 2011

Jayendrasinh C. Zala and Others Vs State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0030

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High Courts11 May 2011Dismissed

Deputy Collector and Others Vs Parvatbhai Mohansinh Bariya

Gujarat High Court · (2011) 05 GUJ CK 0027

Land Acquisition Act, 1894 — Section 11, 4
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High Courts11 May 2011Dismissed

Commissioner of C. Ex., Ahmedabad-III Vs Nirma Ltd.

Gujarat High Court · (2012) 281 ELT 654

CENVAT (Credit) Rules, 2004 — Rule 6
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