High Courts06 May 2011Dismissed
Sonal Babubhai Sondharva Vs Principal District Judge and Another
Gujarat High Court · (2011) 05 GUJ CK 0134
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 42 of 79
High Courts06 May 2011
Vinantiben Dipakbhai Jani Vs Patel Amit Ishwarbhai
Gujarat High Court · (2011) 05 GUJ CK 0133
Constitution of India, 1950 — Article 227
High Courts06 May 2011Dismissed
Gujarat Electrcity Board Vs Kodarji Babarji Dabhai
Gujarat High Court · (2011) 05 GUJ CK 0132
Gujarat Electricity Board Regulations — Regulation 113Industrial Disputes Act, 1947 — Section 17B
High Courts06 May 2011
Dinakaran Ayer Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0118
Atrocity Act — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 107, 114, 306, 506(1), 507
High Courts06 May 2011Allowed
Jodhubhai Golanbhai Vala Vs State of Gujarat and Another
Gujarat High Court · (2011) 05 GUJ CK 0110
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 323, 324
High Courts06 May 2011Allowed
Patel Rakeshkumar Dharamdas Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0108
Bombay Primary Education Act, 1947 — Section 23AConstitution of India, 1950 — Article 14, 16(1), 16(4), 226Penal Code, 1860 (IPC) — Section 465, 467, 468, 471
High Courts06 May 2011Allowed
High Court of Gujarat Vs Uday Laxmikant Desai and Others
Gujarat High Court · (2011) 05 GUJ CK 0102
Constitution of India, 1950 — Article 226, 229, 235
High Courts06 May 2011Dismissed
Kanaiyalal Madharaj Sindhi (Deceased) and Another Vs Parshaben Punjalal Khatri
Gujarat High Court · (2011) 05 GUJ CK 0100
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)(C)
High Courts06 May 2011Allowed
State of Gujarat and Others Vs S.R. Williams and Others
Gujarat High Court · (2011) 05 GUJ CK 0083
High Courts06 May 2011Dismissed
State of Gujarat and Another Vs V.B. Kachot
Gujarat High Court · (2011) 05 GUJ CK 0069
High Courts06 May 2011Dismissed
Bharvad Becharbhai Jivanbhai and Another Vs Officer On Special Duty and Another
Gujarat High Court · (2011) 05 GUJ CK 0068
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6
High Courts06 May 2011
Jyotsnaben Rajendra Desai Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0067
Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 20(2)
High Courts06 May 2011
Raval Vihabhai Laxmanbhai Vs Raval Chandrikaben Vihabhai and Another
Gujarat High Court · (2011) 05 GUJ CK 0066
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts06 May 2011Dismissed
Gendalbhai Bhavabhai Chauhan Vs Deputy Executive Engineer G.W.R.D.C.
Gujarat High Court · (2011) 05 GUJ CK 0065
Industrial Disputes Act, 1947 — Section 25B
High Courts06 May 2011Dismissed
Ninama Udesinh Limabhai Vs State of Gujarat and Others
Gujarat High Court · (2011) 05 GUJ CK 0064
Bombay Primary Education Act, 1947 — Section 24, 24(2), 24(4)Constitution of India, 1950 — Article 21, 226, 311
High Courts06 May 2011
Bhagvanbhai Malabhai Parmar Vs Kodinar Taluka Co-operative Banking Union Ltd.
Gujarat High Court · (2011) 05 GUJ CK 0063
Constitution of India, 1950 — Article 226, 227
High Courts06 May 2011
Ahmedabad Dental College and Hospital Vs Gujarat University
Gujarat High Court · (2011) 05 GUJ CK 0037
Dentists Act, 1948 — Section 20Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Payment of Fees) Act, 2007 — Section 6
High Courts05 May 2011Allowed
Hotel Oasis (Surat) (P) Ltd. Vs Dy. CIT
Gujarat High Court · (2011) 05 GUJ CK 0160
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 147, 148
High Courts05 May 2011Dismissed
State of Gujarat and Others Vs Savitaben Hirajibhai
Gujarat High Court · (2011) 05 GUJ CK 0139
Limitation Act, 1963 — Section 3