Constitution of India, 1950 — Article 14Gujarat State Financial Corporation (Staff) (Amendment) Regulations, 1979 — Regulation 18Gujarat State Financial Corporation (Staff) Regulations, 1961 — Regulation 19

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High Courts03 May 2011Dismissed

Patel Kamalbhai Sharadbhai Vs State of Gujarat and Others

Gujarat High Court · (2011) 05 GUJ CK 0041

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 2Bombay Land Revenue Code, 1879 — Section 73, 73BBombay Tenancy and Agricultural Lands Act, 1948 — Section 17, 17B, 32, 32(1B), 32F

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High Courts03 May 2011Dismissed

Union Of India and Ors Vs Harishankar Dixit Retd. Medical Superintendent

Gujarat High Court · (2012) 1 GLR 444

Constitution of India, 1950 — Article 320(3)

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High Courts02 May 2011Dismissed

Jayantilal Chaturbhai Parmar Vs Urmilaben Jayantilal Parmar and Others

Gujarat High Court · (2011) 2 DMC 503

Penal Code, 1860 (IPC) — Section 114, 498A, 506, 506A

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High Courts02 May 2011Dismissed

Sashin and Company Vs Rupa Uka Sakaria (Deceased) by Heir and Another

Gujarat High Court · (2011) 130 FLR 379

Constitution of India, 1950 — Article 136, 14, 226

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High Courts02 May 2011Allowed

Rasheshbhai Babubhai Shah and Others Vs The State of Gujarat and Another

Gujarat High Court · (2011) 05 GUJ CK 0116

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High Courts02 May 2011Allowed

P and B Pharmaceuticals Ltd. Vs Union of India

Gujarat High Court · (2011) 273 ELT 34 : (2012) 27 STR 306

Central Excises and Salt Act, 1944 — Section 11A, 35L, 4Constitution of India, 1950 — Article 226

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High Courts02 May 2011Dismissed

Bhojabhai Danabhai Rabari Vs State of Gujarat

Gujarat High Court · (2011) 130 FLR 759 : (2011) LLR 903

Industrial Disputes Act, 1947 — Section 25F

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High Courts02 May 2011Dismissed

Oghad Masri Rabari Vs State of Gujarat

Gujarat High Court · (2011) LLR 811

Industrial Disputes Act, 1947 — Section 25F

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High Courts29 Apr 2011

Ralchem Limited Vs Ajit Balakrishna Kadu and Others

Gujarat High Court · (2012) 1 LLJ 753

Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Constitution of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 12, 12(5)

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High Courts29 Apr 2011Dismissed

Patel Sulochanaben and Another Vs Alpaben and Others

Gujarat High Court · (2011) 04 GUJ CK 0199

Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 3, Order 14 Rule 5(2)Constitution of India, 1950 — Article 227

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High Courts29 Apr 2011