High Courts29 Apr 2011Allowed
Guj State Govt College Lab Staff Association and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 3 GLH 376
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
Gujarat High Court judgments, 2011
1,568 judgments · page 46 of 79
High Courts29 Apr 2011
Vipulbhai Parshottambhai Parmar and Others Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0042
Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts28 Apr 2011Dismissed
Navuji Lalji Vaghela and Others Vs State of Gujarat and Others
Gujarat High Court · (2011) 04 GUJ CK 0202
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 74, 84(C)Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 2011Dismissed
Legal Heirs of Deceased Amrutlal Hemchand Mehta and Others Vs Legal Heirs of Deceased Jayshanker @ Batukbhai M Oza and Others
Gujarat High Court · (2011) 04 GUJ CK 0201
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Transfer of Property Act, 1882 — Section 53(A)
High Courts28 Apr 2011
Virendra Nathalal Jungi Vs State of Gujarat and Another
Gujarat High Court · (2011) 04 GUJ CK 0200
Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 2011Allowed
Kantilal Hirachand Shah Vs Post Master General and Another
Gujarat High Court · (2011) 04 GUJ CK 0195
High Courts28 Apr 2011Dismissed
Union of India (UOI) and Another Vs Shailendra Chaudhari and Others
Gujarat High Court · (2011) 04 GUJ CK 0194
High Courts28 Apr 2011Dismissed
Dadamben Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 04 GUJ CK 0193
High Courts28 Apr 2011Allowed
Manjulaben Khumansing Bariya Vs State of Gujarat and Others
Gujarat High Court · (2011) 2 GLH 434
Constitution of India, 1950 — Article 226
High Courts28 Apr 2011Allowed
Abdulmunaf Gulambhai Chauhan @ Munnabhai Vs State of Gujarat
Gujarat High Court · (2011) 04 GUJ CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 3
High Courts28 Apr 2011Allowed
Rukshamaniben Vs Bai Bhuriben Radhkishan and Others
Gujarat High Court · (2011) 04 GUJ CK 0190
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Apr 2011Dismissed
State of Gujarat and Others Vs Shardaben Bhikhabhai Soyaliya
Gujarat High Court · (2011) 04 GUJ CK 0147
High Courts28 Apr 2011Allowed
Amar Polyesters Limited and Another Vs Rajasthan Spinning and Weaving Mills Limited
Gujarat High Court · (2011) 04 GUJ CK 0146
High Courts28 Apr 2011Dismissed
Indrajitsinh Mansinh Raj Vs Nanduben Adesinh
Gujarat High Court · (2011) 04 GUJ CK 0145
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70, 85
High Courts28 Apr 2011Allowed
Rajkot Municipal Corporation Vs Kotak Pravinchandra Zinabhai
Gujarat High Court · (2011) 04 GUJ CK 0078
Bombay Provincial Municipal Corporations Act, 1949 — Section 4, 465(3)Bombay Provincial Municipal Corporations Rules, 1949 — Rule 4Borough Municipality Rules, 1949 — Rule 115
High Courts28 Apr 2011
Dayal Cycle Mart Vs Rudraksha Properties Pvt. Ltd. and Others
Gujarat High Court · (2011) 04 GUJ CK 0075
High Courts28 Apr 2011
Choksi Silk Mills and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 04 GUJ CK 0067
Central Excise Rules, 1944 — Rule 230Central Excises and Salt Act, 1944 — Section 11Customs (Attachment of Property of Defaulters for Recovery of Government Dues) Rules, 1995 — Rule 5
High Courts28 Apr 2011
Saurashtra Cement Ltd. Vs Paschim Gujarat Vij Co. Ltd. and Another
Gujarat High Court · (2011) 04 GUJ CK 0065
High Courts28 Apr 2011
Govindbhai Bhavsing Jhala and Others Vs Priyanka Fibers and Filaments Pvt. Ltd. and Others
Gujarat High Court · (2011) 04 GUJ CK 0064
Limitation Act, 1963 — Section 5
High Courts28 Apr 2011Dismissed
Rajkot Engineering Association Vs Union of India (UOI) and Others
Gujarat High Court · (2011) 04 GUJ CK 0063
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 227