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Gujarat High Court judgments, 2010

1,629 judgments · page 49 of 82

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High Courts04 Aug 2010Dismissed

Gujarat State Road Transport Corporation Vs Amarsinh Rupsinh Zala

Gujarat High Court · (2010) 08 GUJ CK 0189

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High Courts04 Aug 2010

Gujarat State Road Transport Corporation Vs Ratigar Mohangar Gosai

Gujarat High Court · (2010) 08 GUJ CK 0188

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High Courts04 Aug 2010

Gujarat State Road Transport Corporation Vs Nashakhana Harijan

Gujarat High Court · (2010) 08 GUJ CK 0186

Industrial Disputes Act, 1947 — Section 11A
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High Courts04 Aug 2010Dismissed

Hargovinddas Shivlal and Co. Vs State of Gujarat and Others

Gujarat High Court · (2010) 08 GUJ CK 0185

Civil Procedure Code, 1908 (CPC) — Section 100
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High Courts04 Aug 2010Dismissed

Yadav Ramsinh Dhanavantsinh Vs Secretary and Another

Gujarat High Court · (2010) 08 GUJ CK 0184

Constitution of India, 1950 — Article 226
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High Courts04 Aug 2010

Udaysingh Kesrisingh Parmar Vs State of Gujarat and Others

Gujarat High Court · (2010) 08 GUJ CK 0183

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High Courts04 Aug 2010

Abbasbhai Jivabhai Mansuri Vs Gujarat State Road Transport Corporation Divisional Control and Another

Gujarat High Court · (2010) 08 GUJ CK 0152

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High Courts04 Aug 2010

Taluka Development Officer Vs Velaji Lavji Thakor

Gujarat High Court · (2010) 08 GUJ CK 0126

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High Courts04 Aug 2010Dismissed

Abhesang Sabalsang Rathod Vs State of Gujarat and Others

Gujarat High Court · (2010) 08 GUJ CK 0123

Constitution of India, 1950 — Article 226
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High Courts04 Aug 2010Dismissed

Navinchandra Sankalchand Dalal Vs State of Gujarat and Another

Gujarat High Court · (2011) 52 GLR 74

Constitution of India, 1950 — Article 226, 227, 32Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 20, 6(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
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High Courts04 Aug 2010Dismissed

Bhammarsingh T. Sisodiya Vs Gujatat State Road Transport Corporation

Gujarat High Court · (2010) 08 GUJ CK 0117

Industrial Disputes Act, 1947 — Section 25F
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High Courts04 Aug 2010Dismissed

Ramdas Kalubhai Mali Vs State of Gujarat and Others

Gujarat High Court · (2010) 08 GUJ CK 0081

Gujarat Civil Services (Pension) Rules, 2002 — Rule 78(1)
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High Courts04 Aug 2010

G.R. Gusai (deceased) by heir Vinodgarji Govindgarji Gusai, Trustee of Gusai Panch and Others Vs Manhargiri Gagangiri Gusai, Chairman/Trustee of Shri Gusai Panch and Others

Gujarat High Court · (2011) 52 GLR 392

Bombay Public Trusts Act, 1950 — Section 36, 50, 56Civil Procedure Code, 1908 (CPC) — Section 96
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High Courts04 Aug 2010Allowed

Nirmalaben B. Trivedi Vs State of Gujarat

Gujarat High Court · (2011) 58 GLH 1 : (2011) 1 GLH 58

Bombay Civil Services Rules, 1959 — Rule 189(A)
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High Courts04 Aug 2010Dismissed

G.S.R.T. Corporation Vs Kasuben

Gujarat High Court · (2010) 127 FLR 939

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High Courts04 Aug 2010Allowed

Shri Kalyan Sengupta Vs Regional Provident Fund Commissioner and Another

Gujarat High Court · (2010) 08 GUJ CK 0027

Constitution of India, 1950 — Article 226
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High Courts04 Aug 2010

Gujarat State Road Transport Corporation Vs Madhubhai Shahubhai Dabhi

Gujarat High Court · (2010) 08 GUJ CK 0024

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High Courts04 Aug 2010

Gujarat State Road Transport Corporation Vs Manubai Gangaram Barot

Gujarat High Court · (2010) 08 GUJ CK 0023

Industrial Disputes Act, 1947 — Section 33(2)
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High Courts03 Aug 2010Allowed

Kamleshkumar B. Parmar Vs Narmada Water Resources and Water Supply and Kalpsar Dept. and Others

Gujarat High Court · (2010) 08 GUJ CK 0196

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High Courts03 Aug 2010

Mafatlal Industries Ltd. Vs Pravinbhai Vithalbhai Patel

Gujarat High Court · (2010) 08 GUJ CK 0195

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