High Courts06 Aug 2010
Bilkshben S. Moria Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0146
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 48 of 82
High Courts06 Aug 2010Dismissed
Ajit A. Patel Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 08 GUJ CK 0128
High Courts06 Aug 2010Dismissed
K. Gopalan Kurup Vs Union of India (UOI)
Gujarat High Court · (2010) 08 GUJ CK 0116
High Courts06 Aug 2010Allowed
Athar M. Saiyad Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0026
High Courts05 Aug 2010Dismissed
Manibhai J. Patel Vs State Bank of India and Another
Gujarat High Court · (2011) 2 LLJ 414
Constitution of India, 1950 — Article 226State Bank of Saurashtra (Officers) Service Regulations, 1979 — Regulation 67, 68, 68(2), 70
High Courts05 Aug 2010
Amreli Nagar Palika Vs Lalitkumar K. Pandya
Gujarat High Court · (2010) 127 FLR 1084
Gujarat Municipalities Act, 1963 — Section 258(1)Industrial Employment (Standing Orders) Act, 1946 — Section 13, 13A
High Courts05 Aug 2010Allowed
Suresh A. Bhambhani Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0164
High Courts05 Aug 2010
Mahuva Nagarpalika Vs Jivrajbhai Bhimjibhai Sankaliya
Gujarat High Court · (2010) 08 GUJ CK 0127
High Courts05 Aug 2010
Koli Savjibhai Bhikhabhai Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0125
Land Acquisition Act, 1894 — Section 28A
High Courts05 Aug 2010Allowed
H.J. Chaudari and Others Vs Director of Agriculture and Others
Gujarat High Court · (2010) 08 GUJ CK 0124
Limitation Act, 1963 — Section 5
High Courts05 Aug 2010Dismissed
Aminabai and Others Vs Bakali Alimamad Bachau and Others
Gujarat High Court · (2011) 1 GLH 94
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Aug 2010
Girishkumar Jayantilal Trivedi and Others Vs Rajendrasinh Bhavsinh Jhala and Another
Gujarat High Court · (2010) 08 GUJ CK 0025
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts05 Aug 2010
Kalpeshkumar Naranbhai Patel and Others Vs Gujarat Housing Board and Another
Gujarat High Court · (2011) 52 GLR 370
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 11, 2
High Courts04 Aug 2010Allowed
Ashaben Vs State of Gujarat
Gujarat High Court · (2011) CriLJ 854 : (2010) 3 GLH 404 : (2010) 51 GLR 2166 : (2011) 6 RCR(Criminal) 626
Criminal Procedure Code, 1973 (CrPC) — Section 216, 222(2), 313, 374, 464Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 114, 302, 304B, 306, 498A
High Courts04 Aug 2010
Gujarat State Road Transport Corporation Vs Kantibhai J. Parmar
Gujarat High Court · (2010) 08 GUJ CK 0199
High Courts04 Aug 2010
Gujarat State Road Transport Corporation Vs Gulamali Ismail Mohmed Patel
Gujarat High Court · (2010) 08 GUJ CK 0198
High Courts04 Aug 2010
Gujarat State Road Transport Corporation Vs A.K. Sharma
Gujarat High Court · (2010) 08 GUJ CK 0197
High Courts04 Aug 2010
Gujarat State Road Transport Corporation Vs Arjanbhai Tejabhai Makwana
Gujarat High Court · (2010) 08 GUJ CK 0194
High Courts04 Aug 2010Dismissed
Indian Farmers Fertiliser Co-op. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 08 GUJ CK 0192
High Courts04 Aug 2010Allowed
Divisional Controller Vs Rajak Karimbhai Nagaji
Gujarat High Court · (2010) 08 GUJ CK 0191
Industrial Disputes Act, 1947 — Section 33(2)