High Courts03 Aug 2010
Ahmedabad Municipal Corporation Vs Ahmedabad Municipal Nokar Mandal and Another
Gujarat High Court · (2010) 08 GUJ CK 0193
Bombay Provincial Municipal Corporations Act, 1949 — Section 49, 49(1)
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 50 of 82
High Courts03 Aug 2010Dismissed
Kantilal Sakarchand Malani Vs Dhirajlal Harjivan Desai and Another
Gujarat High Court · (2010) 08 GUJ CK 0190
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 2010
Bhartiben N. Bhavsar and Others Vs Kulsachiv and Others
Gujarat High Court · (2010) 08 GUJ CK 0187
Gujarat Agricultural University Act, 1969 — Section 4
High Courts03 Aug 2010Dismissed
Ashish @ Tiniyo @ Miya Arvindbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0122
Bombay Police Act, 1951 — Section 135(1), 56, 60Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 151
High Courts03 Aug 2010
Oil and Natural Gas Commission Vs S.P. Patel and Another
Gujarat High Court · (2010) 08 GUJ CK 0121
Arbitration Act, 1940 — Section 30, 39
High Courts03 Aug 2010Dismissed
Manilal J. Patel Vs Ashiwn and Co. and Another
Gujarat High Court · (2010) 08 GUJ CK 0115
High Courts03 Aug 2010
Rajkot District Co-operative Bank Ltd. (Specified Co-op. Soc.) Vs Registrar, Co-operative Societies
Gujarat High Court · (2010) 08 GUJ CK 0114
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 82(1)
High Courts03 Aug 2010
Jashvantkuvarba and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0113
Gujarat Land Revenue Rules, 1972 — Rule 108(6)
High Courts02 Aug 2010Dismissed
CIT Vs Jagdish B. Agarwal
Gujarat High Court · (2010) 08 GUJ CK 0239
Income Tax Act, 1961 — Section 143(3), 144, 145, 260A, 68
High Courts02 Aug 2010
D.C. Kandian Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0173
High Courts02 Aug 2010Dismissed
Rajeshriben Vs Rajnikant Shantilal Sisodiya
Gujarat High Court · (2010) 08 GUJ CK 0162
Hindu Marriage Act, 1955 — Section 13(1A)
High Courts02 Aug 2010
Industrial Development Bank of India Vs Official Liquidator of New Gujarat Synthetics Co. Ltd. and Others
Gujarat High Court · (2010) 08 GUJ CK 0142
Companies Act, 1956 — Section 125Companies Act, 1961 — Section 530Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31
High Courts02 Aug 2010Dismissed
Babaji Jehaji Thakor Vs Jitendra Ambashanker Mehta and Others
Gujarat High Court · (2010) 08 GUJ CK 0130
High Courts02 Aug 2010
Ambalal J. Patel and Others Vs Inquiry Officer Ghanshyambhai S. Mishra and Others
Gujarat High Court · (2010) 08 GUJ CK 0129
Gujarat Co-operative Societies Act, 1961 — Section 93
High Courts02 Aug 2010Dismissed
Dinesh Sakarabhai Patel Vs Suryaben Navinchandra Shah
Gujarat High Court · (2010) 3 GLH 569 : (2010) 3 GLR 2052
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(1), 13(1), 29(2)Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2
High Courts30 Jul 2010
Ahmedabad Municipal Corpn. Vs Secretary Ahmedabad Municipal Servant
Gujarat High Court · (2010) 07 GUJ CK 0103
High Courts30 Jul 2010Dismissed
Anup Engineering Limited Vs Shrinarayan Kanaiyalal and Others
Gujarat High Court · (2010) 07 GUJ CK 0102
High Courts30 Jul 2010
A.M.C. Vs Dalal Suresh Dhulabhai and Others
Gujarat High Court · (2010) 07 GUJ CK 0101
Industrial Disputes Act, 1947 — Section 25(H)
High Courts30 Jul 2010
Zohraben Hajimiya Sheikh Vs State of Gujarat and Others
Gujarat High Court · (2010) 07 GUJ CK 0099
Payment of Gratuity Act, 1972 — Section 2
High Courts30 Jul 2010Dismissed
State of Gujarat and Others Vs Maruti Textiles
Gujarat High Court · (2010) 07 GUJ CK 0098
Bombay Electricity Duty Act, 1958 — Section 3, 3(2)