COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 52 of 82

High Courts29 Jul 2010Dismissed

Animal Protection Trust Vs Union of India

Gujarat High Court · (2011) 263 ELT 33

Export (Quality Control and Inspection) Act, 1963 — Section 17Raw Meat (Chilled/Frozen) (Quality Control and Inspection) (Amendment) Rules — Rule 3(2)Raw Meat (Chilled/Frozen) (Quality Control and Inspection) Rules, 1992 — Rule 3

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High Courts29 Jul 2010Dismissed

Imtiazkhan Saeedkhan Pathan and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) CriLJ 4510

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 311, 319, 408, 409, 482Evidence Act, 1872 — Section 165

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High Courts28 Jul 2010Dismissed

Ajitray Keshavlal Jani and Another Vs State of Gujarat and Another

Gujarat High Court · (2010) 07 GUJ CK 0117

Constitution of India, 1950 — Article 227

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Virchandprasad Girdharlal Gandhi (Helper)

Gujarat High Court · (2010) 07 GUJ CK 0116

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High Courts28 Jul 2010Dismissed

Jaswantsinh Andarsinh Gohil and Others Vs Fatesinh Nansinh Gohil and Others

Gujarat High Court · (2010) 07 GUJ CK 0115

Bombay Land Revenue Code, 1879 — Section 135Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114

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High Courts28 Jul 2010

Divisional Controller Vs Babubhai Ambaram Patel

Gujarat High Court · (2010) 07 GUJ CK 0114

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High Courts28 Jul 2010Dismissed

Gujarat State Road Transport Corporation Ltd. Vs Balchandra Becharbhai Parmar

Gujarat High Court · (2010) 07 GUJ CK 0113

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High Courts28 Jul 2010Allowed

Indian Farmers Fertilizers Cooperative Limited Vs Union of India (UOI)

Gujarat High Court · (2010) 07 GUJ CK 0112

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Purshottambhai Meghjibhai Babaria

Gujarat High Court · (2010) 07 GUJ CK 0111

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High Courts28 Jul 2010Dismissed

Bhagwandas Karsandas Patel Vs Gujarat State Road Transport Corporation and 1 Another

Gujarat High Court · (2010) 07 GUJ CK 0110

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High Courts28 Jul 2010

Rainbow Surgical Dressing Manufacturing Co. and Others Vs State of Gujarat and Another

Gujarat High Court · (2010) 07 GUJ CK 0109

Constitution of India, 1950 — Article 226Gujarat High Court Rules, 1993 — Rule 132, 132(2)

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Ibrahim Ahmedsha Diwan

Gujarat High Court · (2010) 07 GUJ CK 0108

Industrial Disputes Act, 1947 — Section 11A

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High Courts28 Jul 2010

Gujarat State Road Transport Coporation Vs B.M. Prajapati

Gujarat High Court · (2010) 07 GUJ CK 0095

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High Courts28 Jul 2010

Gujarat State Road Transport Coporation Vs Rajabhai Keshabhai Marwada

Gujarat High Court · (2010) 07 GUJ CK 0085

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Laxmanbhai Kanabhai Maradia

Gujarat High Court · (2010) 07 GUJ CK 0076

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High Courts28 Jul 2010

Babubhai Arjanbhai Patidar and Others Vs State of Gujarat and Others

Gujarat High Court · (2010) 07 GUJ CK 0072

Constitution of India, 1950 — Article 226Gujarat Specified Co-operative Societies Elections to Committees Rules, 1982 — Rule 6

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Ltd. Vs Bharatsinh Pratapsinh Rathod

Gujarat High Court · (2010) 07 GUJ CK 0070

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Ramjibhai Dharmsinhbhai Zalariya

Gujarat High Court · (2010) 07 GUJ CK 0068

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Balakdas N. Laskari

Gujarat High Court · (2010) 07 GUJ CK 0067

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Laljibhai A. Patel

Gujarat High Court · (2010) 07 GUJ CK 0064

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