High Courts28 Jul 2010
Gujarat State Road Transport Corporation Ltd. Vs Dadamiya Jamalmiya Dhasura
Gujarat High Court · (2010) 07 GUJ CK 0005
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 54 of 82
High Courts28 Jul 2010
Dayaben Durlabhji Davda Vs Chnadreshkumar Pramodrai
Gujarat High Court · (2010) 3 GLR 2218
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 13(1), 29(2)Evidence Act, 1872 — Section 114
High Courts28 Jul 2010
Gujarat State Road Transport Corporation Vs Becharbhai Ishwardas Nai
Gujarat High Court · (2010) 07 GUJ CK 0001
High Courts27 Jul 2010
Shapur Gram Panchayat Vs Vala Natha Sidi and Others
Gujarat High Court · (2010) 07 GUJ CK 0118
High Courts27 Jul 2010
Vasubhai Kumar Patel Vs Shakti Engineering Works
Gujarat High Court · (2010) 07 GUJ CK 0096
High Courts27 Jul 2010Allowed
Fulgiri Kanaiyagiri Gosai Vs State of Gujarat
Gujarat High Court · (2010) 07 GUJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts27 Jul 2010Dismissed
Executive Engineer Vs Rasul Mullubhai
Gujarat High Court · (2010) 07 GUJ CK 0086
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts27 Jul 2010Dismissed
Meenaben Somabhai Parmar Vs The State of Gujarat and Another
Gujarat High Court · (2010) 07 GUJ CK 0075
Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 258
High Courts27 Jul 2010Allowed
Amrish G. Parekh Vs State of Gujarat and Another
Gujarat High Court · (2010) 07 GUJ CK 0069
High Courts27 Jul 2010Allowed
New India Assurance Co. Ltd Vs Manojbhai Kanubhai Patel and Others
Gujarat High Court · (2010) 07 GUJ CK 0053
High Courts27 Jul 2010
Indravadan N. Adhvaryu Vs Laxminarayan Dev Trust
Gujarat High Court · (2011) 128 FLR 588 : (2011) 2 LLJ 275
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts27 Jul 2010Dismissed
General Secretary, Gujarat Audyogik Kamdar Sangth Vs Kalyan Paper and Board Mills and Another
Gujarat High Court · (2011) 129 FLR 1067 : (2011) 4 LLJ 45
Industrial Disputes Act, 1947 — Section 2(P)
High Courts26 Jul 2010
Gujarat Water Supply and Sewerage Board and Others Vs Rachna Construction Co. Engineers and Contractors
Gujarat High Court · (2011) 1 GLH 104
Constitution of India, 1950 — Article 226
High Courts22 Jul 2010Dismissed
Commr. of C. Ex. and Cus. Vs M.J. Pharmaceutical Indus. Ltd.
Gujarat High Court · (2010) 258 ELT 38
Central Excises and Salt Act, 1944 — Section 11ABCENVAT (Credit) Rules, 2004 — Rule 14
High Courts22 Jul 2010Dismissed
Commr. of C. Ex. and Cus. Vs Rajputana Steel Casting P. Ltd.
Gujarat High Court · (2010) 257 ELT 343 : (2011) 21 STR 321
Central Excises and Salt Act, 1944 — Section 35, 35C
High Courts22 Jul 2010Dismissed
Commissioner of C. Ex. and Customs Vs Biopac India Corporation Ltd.
Gujarat High Court · (2010) 258 ELT 56
Central Excise Rules, 2002 — Rule 1Central Excises and Salt Act, 1944 — Section 11B, 35GCENVAT (Credit) Rules, 2004 — Rule 25
High Courts21 Jul 2010
Shardaben and Others Vs Parsottambhai P. Patel and Another
Gujarat High Court · (2010) 3 GLH 344 : (2011) 52 GLR 330
Motor Vehicles Act, 1988 — Section 173
High Courts21 Jul 2010Allowed
Gujarat Water Supply and Sewerage Board and Another Vs Bipinchandra N. Ramanuj
Gujarat High Court · (2011) 1 LLJ 84
Industrial Disputes Act, 1947 — Section 2, 25F, 25H
High Courts21 Jul 2010
Platinum Investment Services Corp. Vs Union of India (UOI)
Gujarat High Court · (2010) 257 ELT 161
Customs (Provisional Duty Assessment) Regulations, 1963 — Regulation 2, 4Customs Act, 1962 — Section 18, 18(1), 18(2), 22, 4
High Courts20 Jul 2010Allowed
Dr. Hemang Ashvinkumar Baxi Vs Dy. Commissioner of Income Tax and Another
Gujarat High Court · (2010) 07 GUJ CK 0083
Income Tax Act, 1961 — Section 127(2), 127(3), 153C