High Courts11 Jan 2010Dismissed
Jawaharlal Nehru Education Institute Public Trust and Another Vs State of Gujarat and Others
Gujarat High Court · (2010) 01 GUJ CK 0053
Gujarat Secondary Education Act, 1972 — Section 35(6), 35(7)
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 82 of 82
High Courts11 Jan 2010Allowed
ACME Pharmaceuticals Vs Torrent Pharmaceuticals Ltd.
Gujarat High Court · (2010) 1 GLR 802
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Companies Act, 1956 — Section 391 , 394Trade and Merchandise Marks Act, 1958 — Section 10(1), 13, 29, 30(2), 50
High Courts11 Jan 2010Dismissed
State of Gujarat Vs Gulam Husen Sunderji and Others
Gujarat High Court · (2012) 1 Crimes 372
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts11 Jan 2010Dismissed
Paschim Petrochem Ltd. Vs Authorised Officer, Kotak Mahindra Bank Ltd.
Gujarat High Court · (2010) 4 BC 53 : (2010) 2 GLH 63 : (2010) 51 GLR 1075
Board for Industrial and Financial Reconstruction Regulations, 1987 — Regulation 19, 19(4), 19(5)Companies Act, 1956 — Section 529AConstitution of India, 1950 — Article 226
High Courts11 Jan 2010Dismissed
Commissioner of Income Tax Vs Arrow Exim (P) Ltd.
Gujarat High Court · (2010) 230 CTR 293
Income Tax Act, 1961 — Section 142(1), 260A
High Courts11 Jan 2010Dismissed
Agarwal Mittal Concast P. Ltd. Vs Official Liquidator of Jalan Forgings Ltd. (In Liquidation) and Others
Gujarat High Court · (2011) 166 CompCas 465
Civil Procedure Code, 1908 (CPC) — Section 9Companies (Court) Rules, 1959 — Rule 11Companies Act, 1913 — Section 153C
High Courts11 Jan 2010Allowed
State of Gujarat Vs Prafulchandra Ranchhod Kumar
Gujarat High Court · (2011) 4 Crimes 407
Prevention of Food Adulteration Act, 1954 — Section 13(1)
High Courts11 Jan 2010Dismissed
Rameshbhai Dabhai Naika Vs State of Gujarat and others
Gujarat High Court · (2010) 1 GLH 736
Constitution of India, 1950 — Article 15(4), 16(4), 226
High Courts11 Jan 2010Dismissed
Pana Hara Bhati and Others Vs The State of Gujarat
Gujarat High Court · (2010) 01 GUJ CK 0002
Bombay Police Act, 1951 — Section 135Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 114, 302, 34