High Courts28 Jan 2010Dismissed
Commissioner of C. Ex. and Customs Vs Sanhay B. Gohil
Gujarat High Court · (2010) 253 ELT 760
Central Excise Rules, 1944 — Rule 209, 209A, 35GCentral Excise Rules, 2002 — Rule 25, 26Customs Act, 1962 — Section 58
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 80 of 82
High Courts28 Jan 2010Dismissed
Patel Jignaben Babulal and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 01 GUJ CK 0020
Constitution of India, 1950 — Article 14, 16, 162, 166, 19
High Courts28 Jan 2010
Jagrutiben B. Patel Vs Gujarat State Financial Corporation and Another
Gujarat High Court · AIR 2010 Guj 69 : (2010) 2 GLH 103
State Financial Corporations Act, 1951 — Section 29, 29(1), 29(2)
High Courts27 Jan 2010Allowed
Neetaben U. Chokshi Vs Gujarat State Financial Corporation and Another
Gujarat High Court · AIR 2010 Guj 84 : (2010) 4 BC 571 : (2010) 2 GLH 301 : (2010) 51 GLR 652
Constitution of India, 1950 — Article 12State Financial Corporations Act, 1951 — Section 29, 30, 31
High Courts27 Jan 2010Dismissed
Commr. of C. Ex., Cus. and S.T. Vs J.J. Polyplast Ltd.
Gujarat High Court · (2010) 252 ELT 511 : (2010) 25 STT 444
Central Excise Rules, 2002 — Rule 11, 25Central Excises and Salt Act, 1944 — Section 11AC, 35GCENVAT (Credit) Rules, 2004 — Rule 9(1)
High Courts25 Jan 2010Allowed
Bajrang Oil Miss and Others Vs Rajkot District Cooperative Bank Limited and Others
Gujarat High Court · (2010) 1 GLH 739
Transfer of Property Act, 1882 — Section 52
High Courts22 Jan 2010Allowed
Bhogilal Chhogulal Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 51 GLR 2676
High Courts22 Jan 2010
Gujarat Mazdoor Panchayat Vs Indian Airlines Ltd.
Gujarat High Court · (2010) 51 GLR 1616
Constitution of India, 1950 — Article 14, 226, 32Industrial Disputes Act, 1947 — Section 2Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 26, 27, 28, 30, 32
High Courts22 Jan 2010
Shantilal Govindbhai Voraliya Heir of Deceased Champaben Vs Mitesh Amrulal Bamroliya and Others
Gujarat High Court · (2010) 2 GLH 136
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 4, Order 22 Rule 4(1), Order 22 Rule 5Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts21 Jan 2010
Commr. of C. Ex. and Cus. Vs Jogibhai Govindbhai Patel
Gujarat High Court · (2010) 258 ELT 173
High Courts21 Jan 2010Dismissed
Commissioner of C. Ex. and Customs Vs Rama Synsilk Mills P. Ltd.
Gujarat High Court · (2010) 254 ELT 277
Central Excise Rules, 1944 — Rule 173Q, 26Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11A(2), 11AB, 11AC, 35G
High Courts21 Jan 2010
Balvantbhai Jinabhai Dhami Vs Shantilal Kanjibhai Ratanpara and Others
Gujarat High Court · (2010) 51 GLR 1399
Bombay Public Trusts Act, 1950 — Section 17, 17(1), 17(2), 17(7), 18Bombay Public Trusts Rules, 1951 — Rule 11, 9Constitution of India, 1950 — Article 226, 25, 26
High Courts21 Jan 2010Dismissed
Deputy Commr. of Cus. Vs Baccarose Perfume and Beauty Products Ltd.
Gujarat High Court · (2010) 257 ELT 177
Central Excise Rules, 1944 — Rule 173A(2), 173Q, 209Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11AA, 11AC, 2Customs Act, 1962 — Section 130
High Courts20 Jan 2010Allowed
Himmatbhai Ramjibhai and Others Vs Second Special Land Acquisition Officer and Others
Gujarat High Court · (2010) 51 GLR 1588
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 23(1), 23(1A), 23(2), 28
High Courts20 Jan 2010Dismissed
Action Committee For Resolving Gujarat Salt Manufacturers and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 01 GUJ CK 0029
Constitution of India, 1950 — Article 14, 226Railways Act, 1989 — Section 2(35), 65, 65(2), 72(4), 73
High Courts20 Jan 2010Dismissed
Khimanand Devanand and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 01 GUJ CK 0021
Constitution of India, 1950 — Article 226
High Courts20 Jan 2010
State of Gujarat Vs Rajendrakumar Gokaldas Vaja
Gujarat High Court · (2010) 1 GLH 779
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173(8), 311, 397Evidence Act, 1872 — Section 154, 155, 165
High Courts19 Jan 2010Allowed
Dr. D.S. Maru Vs Gujarat Public Service Commission and Another
Gujarat High Court · (2010) 1 GLH 496 : (2010) 51 GLR 649
University Grants Commission Act, 1956 — Section 3
High Courts18 Jan 2010Allowed
Ambalal Hirabhai Patel (Since Decd.) through his L. Heirs and L.Rs. Gangaben Ambalal Patel and Others Vs Somabhai Parsottambhai Patel
Gujarat High Court · (2010) 1 GLH 695 : (2010) 51 GLR 2626
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226, 227
High Courts18 Jan 2010Dismissed
State of Gujarat Vs Jayesh Kumar Chandulal Sakrani and Others
Gujarat High Court · (2011) 4 Crimes 509
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)