COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 79 of 82

High Courts03 Feb 2010Dismissed

Harkishan R Joshi, Asst. Law Officer Vs Government of Gujarat and Others

Gujarat High Court · (2010) 02 GUJ CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 378Gujarat Water (Prevention and Control of Pollution) Rules, 1976 — Rule 27Prevention of Water (Pollution and Control) Act, 1981 — Section 21, 23, 24, 25, 43

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High Courts03 Feb 2010Dismissed

State of Gujarat Vs Jayantibhai Chaturbhai Patel

Gujarat High Court · (2010) 02 GUJ CK 0083

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(1), 7(1), 7(5)Prevention of Food Adulteration Rules, 1955 — Rule 14

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High Courts03 Feb 2010Dismissed

State of Gujarat Vs Mukesh C. Upadhyay

Gujarat High Court · (2010) 02 GUJ CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Drugs and Cosmetics Act, 1940 — Section 27Drugs and Cosmetics Rules, 1945 — Rule 18, 2

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High Courts03 Feb 2010Allowed

V.J. Patel, Chairman and Another Vs Registrar of Co-operative Societies and Others

Gujarat High Court · (2010) 1 GLH 633

Constitution of India, 1950 — Article 12, 14, 226, 32Gujarat Co-operative Societies Act, 1961 — Section 160, 168, 74C, 74C(3), 76

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High Courts03 Feb 2010

Sunbeam Garments Pvt. Ltd. Vs Commissioner of Customs

Gujarat High Court · (2010) 20 STR 568

Constitution of India, 1950 — Article 226, 227, 32Customs Act, 1962 — Section 111, 112, 28, 28(1)

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High Courts02 Feb 2010

State of Gujarat Vs Harikrshna Agrawal

Gujarat High Court · (2010) 02 GUJ CK 0097

Criminal Procedure Code, 1973 (CrPC) — Section 300(1), 313, 378Factories Act, 1948 — Section 37(4), 38(1)Gujarat Factories (Amendment) Rules, 1987 — Rule 2(7), 3(1)

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High Courts02 Feb 2010Dismissed

D.G. Patel Food Inspector Vs Gautambhai Haribhai Patel and Others

Gujarat High Court · (2010) 02 GUJ CK 0092

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 7(1)(2)Prevention of Food Adulteration Rules, 1955 — Rule 32

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High Courts02 Feb 2010Dismissed

Rajendrakumar Tekriwal Vs Unique Construction Pvt. Ltd. and Others

Gujarat High Court · (2010) 159 CompCas 116 : (2011) 107 SCL 247

Companies Act, 1956 — Section 10F, 283, 283(1), 397, 398Constitution of India, 1950 — Article 10, 11, 12, 13, 14

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High Courts02 Feb 2010Dismissed

State of Gujarat Vs Smt. Monaben Navnitlal Thakkar and Others

Gujarat High Court · (2010) 02 GUJ CK 0085

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 13(1), 14

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High Courts02 Feb 2010Dismissed