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Gujarat High Court judgments, 2010

1,629 judgments · page 81 of 82

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High Courts18 Jan 2010Dismissed

State of Gujarat Vs Meghraj Harumal Pritvani M/s Shiv Sopari Stores and Others

Gujarat High Court · (2011) 4 Crimes 421

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 2(1), 7(1)(2)(5)Prevention of Food Adulteration Rules, 1955 — Rule 50, 62
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High Courts18 Jan 2010Dismissed

Ashwinbhai H. Acharya Vs Jagdishbhai Meeghjibhai and Others

Gujarat High Court · (2011) 4 Crimes 419

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(I), 2(J), 7(5)
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High Courts18 Jan 2010Allowed

Sudhir Vadilal Shah and Another Vs Life Insurance Corporation of India

Gujarat High Court · (2010) 51 GLR 1525

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 23, Order 21 Rule 23(2), Order 21 Rule 26, Order 21 Rule 30Constitution of India, 1950 — Article 226, 227
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High Courts18 Jan 2010

The Ahmedabad Advance Mills Ltd. Vs The Textile Labour Association and Another

Gujarat High Court · (2010) 125 FLR 1066 : (2010) 2 LLJ 159 : (2010) 5 SLR 754

Bombay Industrial Relations Act, 1946 — Section 27A, 30, 32, 33, 42(4)
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High Courts18 Jan 2010

Bharatkumar Chandravadav Dave Vs State of Gujarat and Others

Gujarat High Court · (2010) 01 GUJ CK 0014

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High Courts18 Jan 2010

Kanothi P.O. Vs State of Gujarat

Gujarat High Court · (2010) 2 LLJ 714

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High Courts13 Jan 2010Dismissed

Rajkot District Co-operative Dairy Employees Union Vs State of Gujarat and Others

Gujarat High Court · (2010) 2 LLJ 788

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High Courts13 Jan 2010

Maheshbhai S. Vadhvani Vs Jagdishbhai Manilal Bhojani and Another

Gujarat High Court · (2010) 51 GLR 628

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
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High Courts13 Jan 2010Dismissed

Sureshbhai B. Kachhadia Vs Union of India (UOI) and Others

Gujarat High Court · (2010) 01 GUJ CK 0033

Constitution of India, 1950 — Article 21, 343, 351Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 33(3A), 9(4)
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High Courts13 Jan 2010

Haji Yusuf Mohamad Abowath Trust Vs State of Gujarat and Others

Gujarat High Court · (2010) 01 GUJ CK 0032

Land Acquisition Act, 1894 — Section 11, 16, 18, 4, 6
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High Courts13 Jan 2010Dismissed

Commissioner of Central Excise Vs Navyug Processors Pvt. Ltd.

Gujarat High Court · (2010) 20 STR 712

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High Courts13 Jan 2010Dismissed

State of Gujarat Vs Rajesh Kumar Chetan Das Kalyani notice through Food Inspector

Gujarat High Court · (2012) 1 Crimes 251

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 16(1), 16(1A), 2, 7(2), 7(5)
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High Courts13 Jan 2010Dismissed

State of Gujarat Vs Sanjay Kumar Nagindas Shah Vendor and Others

Gujarat High Court · (2012) 1 Crimes 340

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(1)(2)Prevention of Food Adulteration Rules, 1955 — Rule 32, 32E, 32F
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High Courts13 Jan 2010Allowed

Sundaram Finance Ltd. Vs Assistant Registrar, Prevention of Money Lenders

Gujarat High Court · (2010) 51 GLR 1529

Bombay Money Lenders Act, 1946 — Section 18, 19, 2, 2(10), 2(4)Constitution of India, 1950 — Article 226, 227Negotiable Instruments Act, 1881 (NI) — Section 23, 25
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High Courts12 Jan 2010Allowed

Ketanbhai Rameshbhai Shah Vs State of Gujarat and Another

Gujarat High Court · (2010) 01 GUJ CK 0040

Births, Deaths and Marriages Registration Act, 1886 — Section 28Constitution of India, 1950 — Article 226Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11
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High Courts12 Jan 2010Dismissed

Gujarat Pollution Control Board Vs Arvind Silk Mills and Others

Gujarat High Court · (2010) 01 GUJ CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 378Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 43, 44, 47
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High Courts12 Jan 2010Allowed

Rajeshbhai Shambhubhai Vora Vs State of Gujarat and Another

Gujarat High Court · (2010) 01 GUJ CK 0034

Births, Deaths and Marriages Registration Act, 1886 — Section 28Constitution of India, 1950 — Article 226, 227Gujarat Registration of Births and Deaths Rules, 2004 — Rule 11
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High Courts12 Jan 2010Allowed

Patel Dahyabhai Ramjibhai Vs Manager, Ranuj Nagrik Sahakari Bank Ltd. and Others

Gujarat High Court · AIR 2010 Guj 54 : (2010) 3 BC 641 : (2010) 2 GLH 1 : (2010) 1 GLH 2

Companies Act, 1956 — Section 529, 529A, 530Provincial Insolvency Act, 1920 — Section 41, 60 , 61
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High Courts12 Jan 2010Dismissed

State of Gujarat Vs Kamleshbhai Natvarlal Modi

Gujarat High Court · (2010) 01 GUJ CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Factories Act, 1948 — Section 2(M1), 92
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High Courts12 Jan 2010

Ranjanben Rameshbhai Parmar Vs State of Gujarat and Others

Gujarat High Court · (2010) 01 GUJ CK 0001

Constitution of India, 1950 — Article 21, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 323, 503, 504, 506(2)
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