COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 77 of 82

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Kumudchandra Vasantlal Seth and 12 and Others

Gujarat High Court · (2011) 3 Crimes 434

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 2, 7

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Trikamdas Maganlal, Owner or Ambar Bakery

Gujarat High Court · (2011) 2 Crimes 219

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)

High Courts11 Feb 2010Dismissed

Commissioner of Customs Vs Varsha Poly Products Pvt. Ltd.

Gujarat High Court · (2010) 256 ELT 365

Customs Act, 1962 — Section 130, 27(2), 27A

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Jayeshbhai Jivanlal K.A. Patel and Others

Gujarat High Court · (2010) 02 GUJ CK 0108

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 11, 16(1)(A), 2(1)(A)(M), 2(1)A, 20Prevention of Food Adulteration Rules, 1955 — Rule 14

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Nanjibhai Devchandbhai Bhanushali and Another

Gujarat High Court · (2010) 02 GUJ CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 14, 17, 18

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Shashikant Chunilal Patel

Gujarat High Court · (2010) 02 GUJ CK 0064

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Penal Code, 1860 (IPC) — Section 405, 406, 408, 409, 477A

High Courts10 Feb 2010Dismissed

Harkishan Ramniklal Joshi (Asst. Law Officer) Vs State of Gujarat and Others

Gujarat High Court · (2010) 02 GUJ CK 0059

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Water (Prevention and Control of Pollution) Act, 1974 — Section 23, 24, 25, 33(1), 43

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Manojkumar Arjandas Sindhi and Others

Gujarat High Court · (2010) 02 GUJ CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Dahyabhai Bijalbhai Makwana and Others

Gujarat High Court · (2010) 02 GUJ CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Arjanbhai Palabhai Rathod

Gujarat High Court · (2010) 02 GUJ CK 0039

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Standards of Weights and Measures (Enforcement) Act, 1985 — Section 39(1)

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Ganpatbhai Kantibhai Patel

Gujarat High Court · (2010) 02 GUJ CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Penal Code, 1860 (IPC) — Section 405, 406, 408, 409, 477A

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Kanubhai Ratilal Patel

Gujarat High Court · (2010) 02 GUJ CK 0029

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16(1)(A)(1), 2(1A), 2A, 2B, 2JPrevention of Food Adulteration Rules, 1955 — Rule 14

High Courts10 Feb 2010Dismissed

Bachubhai Jumabhai Jat Vs Mohanlal Shankarlal Panchal (Late) As Per Ex. 88 Pursis and Others

Gujarat High Court · (2010) 02 GUJ CK 0012

Criminal Procedure Code, 1973 (CrPC) — Section 200, 313, 378Penal Code, 1860 (IPC) — Section 114, 323

High Courts10 Feb 2010Dismissed

State of Gujarat Vs Manubhai Ramanbhai Patel Mahashakti Dairy and Parlour

Gujarat High Court · (2011) 2 Crimes 616

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(2)Prevention of Food Adulteration Rules, 1955 — Rule 12, 29

High Courts09 Feb 2010Allowed

Mihir Textiles Ltd. Bank of Baroda Building Vs JT. Commissioner of Income Tax

Gujarat High Court · (2010) 3 GLH 15 : (2012) 347 ITR 546

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142, 143, 143(3), 147

High Courts09 Feb 2010

Chandrakant Fatumal Luhana Vs State of Gujarat

Gujarat High Court · (2010) CriLJ 1381

Penal Code, 1860 (IPC) — Section 114, 27, 302, 498A

High Courts09 Feb 2010Dismissed

Food Corporation of India and Others Vs Gram Panchayat Bhomaiya

Gujarat High Court · (2010) 02 GUJ CK 0036

Constitution of India, 1950 — Article 227

High Courts09 Feb 2010Dismissed

Himalaya Machinery P. Ltd. Vs Deputy Commissioner of Income Tax Deputy Commissioner of Income Tax Vs Himalaya Machinery P. Ltd.

Gujarat High Court · (2011) 334 ITR 64

Income Tax Act, 1961 — Section 147, 148, 260A

High Courts09 Feb 2010

Mihir Textiles Ltd. Vs Joint Commissioner of Income Tax

Gujarat High Court · (2010) 3 GLH 15 : (2012) 347 ITR 546

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142(1), 147, 148, 149

High Courts08 Feb 2010Dismissed

State of Gujarat Vs Dineshchandra Tulsidas Samani and Others

Gujarat High Court · (2011) 2 Crimes 619

Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Rules, 1955 — Rule 14