COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 76 of 82

High Courts15 Feb 2010Dismissed

State of Gujarat Vs Bhupendrabhai Punjabhai Patel

Gujarat High Court · (2010) 02 GUJ CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 16, 2(1A), 2(1M), 7(1), 7(5)

High Courts15 Feb 2010Dismissed

State of Gujarat Vs Abilkhan Manvarkhan Makrani

Gujarat High Court · (2010) 02 GUJ CK 0115

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 134B, 177, 184Penal Code, 1860 (IPC) — Section 279, 304A

High Courts15 Feb 2010Dismissed

State of Gujarat Vs Kanaiyalal @ Kanu Jamnadas and Others

Gujarat High Court · (2010) 02 GUJ CK 0114

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

High Courts15 Feb 2010Dismissed

State of Gujarat Vs Surasangji Motiji Thakore and Others

Gujarat High Court · (2010) 02 GUJ CK 0074

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 294(B), 324, 506(2)

High Courts15 Feb 2010Dismissed

State of Gujarat Vs Pravinbhai Meghjibhai Rathod and Others

Gujarat High Court · (2010) 02 GUJ CK 0071

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 325, 504

High Courts15 Feb 2010Dismissed

State of Gujarat Vs Pravinkumar Labhubhai Popat and Others

Gujarat High Court · (2010) 02 GUJ CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 378(1), 378(3)

High Courts15 Feb 2010Dismissed

State of Gujarat Vs Baldevji Laxmanji Vaghela

Gujarat High Court · (2010) 02 GUJ CK 0056

Bombay Prohibition Act, 1949 — Section 66(B), 85(1), 85(3)Bombay Prohibition Rules, 1949 — Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

High Courts15 Feb 2010Dismissed

State of Gujarat Vs Ramubhai Varmalibhai Koli Patel

Gujarat High Court · (2010) 02 GUJ CK 0019

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 409

High Courts11 Feb 2010

Kuntesh Khandubhai Mehta Vs Rajkot Municipal Corporation and Others

Gujarat High Court · (2010) 02 GUJ CK 0143

Constitution of India, 1950 — Article 14, 16

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Kalubhai Arjunbhai Damor

Gujarat High Court · (2010) 02 GUJ CK 0113

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 225

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Vithalbhai Shankerbhai Patel

Gujarat High Court · (2010) 02 GUJ CK 0112

Criminal Procedure Code, 1973 (CrPC) — Section 378

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Vipulbhai Natubhai Raval (Supplier) and Others

Gujarat High Court · (2010) 02 GUJ CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 378

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Hirabhai Manjibhai and Others

Gujarat High Court · (2010) 02 GUJ CK 0104

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 504

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Hasmukhbhai Nemchand Shah

Gujarat High Court · (2010) 02 GUJ CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 20Prevention of Food Adulteration Rules, 1955 — Rule 14, 44

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Jagmalbhai Mohanbhai Chavda

Gujarat High Court · (2010) 02 GUJ CK 0078

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 112, 116Penal Code, 1860 (IPC) — Section 279, 304(A), 337, 338

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Patel Shaileshkumar Dashrat Lal

Gujarat High Court · (2010) 02 GUJ CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Motor Vehicles Act, 1988 — Section 177Penal Code, 1860 (IPC) — Section 279, 304A

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Jayantilal Maganlal Vadera

Gujarat High Court · (2010) 02 GUJ CK 0076

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Food Adulteration Rules, 1955 — Rule 28, 29

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Harsurbhai R. Kathi and Another

Gujarat High Court · (2010) 02 GUJ CK 0075

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 323, 324, 504, 506(2)

High Courts11 Feb 2010Dismissed

State of Gujarat Vs Anandbhai Dahyabhai Bharwad and Others

Gujarat High Court · (2010) 02 GUJ CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378

High Courts11 Feb 2010Dismissed

D.K. Solanki, Law Officer Vs Eagle Ultramarine Industries and Others

Gujarat High Court · (2010) 02 GUJ CK 0031

Criminal Procedure Code, 1973 (CrPC) — Section 378Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 26, 43, 44