High Courts19 Feb 2010Dismissed
State of Gujarat Vs Babu @ Nagraj Chhotabhai Kodi
Gujarat High Court · (2010) 02 GUJ CK 0080
Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 74 of 82
High Courts19 Feb 2010Dismissed
State of Gujarat Vs Talshibhai Bhavanbhai Patel
Gujarat High Court · (2010) 4 Crimes 446
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(A), 2(1A)(A), 7
High Courts19 Feb 2010Dismissed
State of Gujarat Vs Naresh Kanaiyalal and Another
Gujarat High Court · (2010) 02 GUJ CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 370
High Courts18 Feb 2010Dismissed
Gujarat Pollution Control Board Vs Swastic Industry and Another
Gujarat High Court · (2010) 02 GUJ CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Gujarat Water (Prevention and Control of Pollution) Rules, 1976 — Rule 27Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 43, 44, 47
High Courts18 Feb 2010
Jagdish Chhataram Mulvani Vs State of Gujarat and Another
Gujarat High Court · (2010) 02 GUJ CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 14, 17
High Courts18 Feb 2010Dismissed
Gujarat Pollution Control Board Vs B.R. Prajapati Prop. B.R. Prajapati and Another
Gujarat High Court · (2010) 02 GUJ CK 0106
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 21(1)(2), 31, 31ACriminal Procedure Code, 1973 (CrPC) — Section 378(4)Evidence Act, 1872 — Section 78(2)
High Courts18 Feb 2010Dismissed
Mahendra Chimanbhai Bhatt Vs Hasmukhlal Jamnadas Kadhiwala and Another
Gujarat High Court · (2010) 4 Crimes 463
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts18 Feb 2010Allowed
Chandubhai Laljibhai Patel and Another Vs State of Gujarat and Another
Gujarat High Court · (2010) 02 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2)(D), 16, 7
High Courts18 Feb 2010Dismissed
State of Gujarat Vs Ali Daud Majothi and Others
Gujarat High Court · (2010) 02 GUJ CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 378
High Courts18 Feb 2010Dismissed
Sudhakar Govindrao Majmudar Vs Mayur Kantilal Shah and Others
Gujarat High Court · (2010) 02 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Prevention of Food Adulteration Act, 1954 — Section 13(2), 19(2), 20
High Courts18 Feb 2010Dismissed
Hasam Rasoolbhai Vora Vs Ceasarali Mohammedali Dodia and Another
Gujarat High Court · (2010) 02 GUJ CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts18 Feb 2010Dismissed
Gujarat Pollution Control Board Vs Dipakbhai Navinchandra Godiyawa and Others
Gujarat High Court · (2010) 02 GUJ CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Gujarat Water (Prevention and Control of Pollution) Rules, 1976 — Rule 27Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 25, 43, 44, 47
High Courts18 Feb 2010Dismissed
Commissioner of Central Excise and Customs, Surat-II Vs Mahalaxmi Industries
Gujarat High Court · (2010) 2 GLH 116
Central Excises and Salt Act, 1944 — Section 11A(2), 11AC, 35G
High Courts17 Feb 2010Dismissed
Commissioner of C. Ex. and Cus., Surat-II Vs Suncity Synthetics
Gujarat High Court · (2011) 273 ELT 211 : (2012) 27 STR 314
Central Excises and Salt Act, 1944 — Section 11A(2), 11AB, 11AC, 35G
High Courts17 Feb 2010Allowed
Sanjay Ratilal Shah Vs State of Gujarat
Gujarat High Court · (2011) 1 Crimes 546
Criminal Procedure Code, 1973 (CrPC) — Section 216(4), 217, 313, 397, 401Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts17 Feb 2010Dismissed
Commissioner of C. Ex. Vs R.A. Shaikh Paper Mills Pvt. Ltd.
Gujarat High Court · (2010) 259 ELT 53
Central Excises and Salt Act, 1944 — Section 11A(2), 11AC, 35G
High Courts17 Feb 2010Dismissed
State of Gujarat Vs Babubhai Bhikhabhai Sipai
Gujarat High Court · (2010) 02 GUJ CK 0121
Bombay Prohibition Act, 1949 — Section 66(1)(B), 85(1), 85(3)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts17 Feb 2010
State of Gujarat Vs Govindbhai Kathadbhai Mayaid
Gujarat High Court · (2010) 02 GUJ CK 0094
Constitution of India, 1950 — Article 12, 227Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts17 Feb 2010Dismissed
Peoples Co-op. Credit Soc. Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2010) 02 GUJ CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Feb 2010Dismissed
Commissioner of Central Excise and Customs Vs Gopal Fibres Pvt. Ltd.
Gujarat High Court · (2010) 176 ECR 96 : (2010) 256 ELT 10
Central Excises and Salt Act, 1944 — Section 11A(2), 11AB, 11AC, 35G