High Courts24 Feb 2010Allowed
Commissioner of C. Ex. and Cus. Vs Met India Ltd.
Gujarat High Court · (2010) 20 STR 560
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 73 of 82
High Courts24 Feb 2010
Essar Steel Ltd. and Another Vs Superintendent of Stamps and Others
Gujarat High Court · (2010) 1 GLH 758 : (2010) 51 GLR 744
Bombay Sales Tax Act, 1953 — Section 8Bombay Stamp Act, 1958 — Article 24, 2, 2(1), 74CENVAT (Credit) Rules, 2004 — Rule 9
High Courts23 Feb 2010
O.L. of La-Bel Laminates Pvt. Ltd. Vs Ramniklal Chhaganlal Patel and Others
Gujarat High Court · (2010) 2 GLH 313
Companies Act, 1956 — Section 139, 139(1), 448, 454, 454(1)Penal Code, 1860 (IPC) — Section 182
High Courts23 Feb 2010Allowed
Mitaben R. Shah Vs Deputy Commissioner of Income Tax and Another Rajenbhai P. Shah Vs ITO
Gujarat High Court · (2010) 235 CTR 285 : (2011) 331 ITR 424
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 132, 132A, 132B, 132B(1)
High Courts23 Feb 2010Dismissed
Harishkumar Hiralal Tapiyawala Vs State of Gujarat and Another
Gujarat High Court · (2010) 02 GUJ CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 378Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141, 141(1)
High Courts23 Feb 2010Dismissed
State of Gujarat Vs Chandrakant Navnitlal Dhami
Gujarat High Court · (2010) 02 GUJ CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16A, 2IA, 2J, 7(1)
High Courts23 Feb 2010
Jagdishbhai Narsinhbhai Madhvani Vs State of Gujarat and Others
Gujarat High Court · AIR 2010 Guj 103
Gujarat Co-operative Societies Act, 1961 — Section 76, 76B
High Courts23 Feb 2010Allowed
M. Kantilal Exports Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2011) 239 CTR 496 : (2011) 330 ITR 185
Income Tax Act, 1961 — Section 131, 139, 142, 143, 144
High Courts23 Feb 2010Dismissed
Jamnagar Municipal Corporation Vs Rajesh Laljibhai Kabira through Prabhaben Rajeshbhai and Six others
Gujarat High Court · (2010) 02 GUJ CK 0013
Workmens Compensation Act, 1923 — Section 8, 8
High Courts23 Feb 2010Dismissed
Oriental Insurance Company Ltd. Vs Mayorkumar Rajubhai (Decd.) through L.Rs. Bhagwatiben Rajubhai Parmar and Others
Gujarat High Court · (2010) 51 GLR 2578
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Fatal Accidents Act, 1855 — Section 1A, 2
High Courts22 Feb 2010Allowed
Himanshu Traders Vs Commissioner of Central Excise and Customs
Gujarat High Court · (2010) 253 ELT 520
Constitution of India, 1950 — Article 226
High Courts22 Feb 2010Dismissed
Narendra B. Vyas Vs Popatbhai Ishwarbhai Patel and Another
Gujarat High Court · (2011) 2 Crimes 410
Criminal Procedure Code, 1973 (CrPC) — Section 14, 313, 378
High Courts22 Feb 2010Dismissed
State of Gujarat Vs Shah Thakorelal Chunilal and Others
Gujarat High Court · (2010) 02 GUJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 11(1A), 11(1B), 16(1)(1A)(1), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts22 Feb 2010
State of Gujarat Vs Abdul Mohmmad Bada and Others
Gujarat High Court · (2010) 02 GUJ CK 0081
Arms Act, 1959 — Section 25Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)
High Courts22 Feb 2010Dismissed
State of Gujarat and Another Vs Kishorbhai Mangubhai Soni
Gujarat High Court · (2010) 02 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16(1), 19(2), 2, 4, 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 17.03
High Courts22 Feb 2010Dismissed
State of Gujarat Vs Ramesh Vashram Vagadia
Gujarat High Court · (2010) 02 GUJ CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 10(7)
High Courts22 Feb 2010Dismissed
State of Gujarat Vs Aamadbhai Alarakhabhai Mahida
Gujarat High Court · (2010) 02 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 10(7), 11(1)(B), 7VIPrevention of Food Adulteration Rules, 1955 — Rule 44AA
High Courts22 Feb 2010Dismissed
State of Gujarat Vs Ahmedbhai Ismilebhai Gandhi
Gujarat High Court · (2010) 02 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts19 Feb 2010Allowed
Gayatri Dairy Products (P) Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2010) 02 GUJ CK 0144
Income Tax Act, 1961 — Section 260A
High Courts19 Feb 2010Dismissed
State of Gujarat Vs Vikrambhai Bhailalbhai Vasava
Gujarat High Court · (2010) 02 GUJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378