High Courts04 Mar 2010Dismissed
Commr. of C. Ex. and Cus. Vs Indeos ABS Limited
Gujarat High Court · (2010) 254 ELT 628
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 71 of 82
High Courts04 Mar 2010Dismissed
Gujarat Housing Board and Another Vs Natwarlal Jagjivan Madia and Others
Gujarat High Court · (2010) 126 FLR 201
Constitution of India, 1950 — Article 254Gujarat Municipalities Act, 1963 — Section 271Industrial Disputes Act, 1947 — Section 33C(2)
High Courts04 Mar 2010Dismissed
C.C.E. and C. Vs Mascon Multiservices and Consultants P. Ltd.
Gujarat High Court · (2010) 19 STR 484 : (2010) 29 STT 56 : (2010) 34 VST 337
Finance Act — Section 65, 88
High Courts04 Mar 2010Dismissed
State of Gujarat and Another Vs Katuben Tapubhai
Gujarat High Court · (2010) 2 GLH 214
Constitution of India, 1950 — Article 15, 16, 17, 18, 226Industrial Disputes Act, 1947 — Section 2(00), 2(oo)(bb), 25(B)(1), 25(B)(2), 25A
High Courts03 Mar 2010Dismissed
District Development Officer Vs Amirbhai Mahmadbhai Sorathiya and Others
Gujarat High Court · (2010) 03 GUJ CK 0056
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), Order 14 Rule 5, Order 7 Rule 11, 115Constitution of India, 1950 — Article 227
High Courts03 Mar 2010Dismissed
Commissioner - Central Excise Customs and Service Tax Vs B. Tex Ointment Manufacturing Company
Gujarat High Court · (2010) 175 ECR 23 : (2010) 257 ELT 487
Central Excises and Salt Act, 1944 — Section 11B, 11BB
High Courts03 Mar 2010Allowed
Suresh Kumar M. Bhingaradia and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 258 ELT 28
High Courts03 Mar 2010Dismissed
The Commissioner, Central Excise and Customs Vs Welspun Gujarat Stahl Rohren Limited
Gujarat High Court · (2010) 175 ECR 87
Central Excises and Salt Act, 1944 — Section 11DCENVAT (Credit) Rules, 2002 — Rule 6
High Courts03 Mar 2010
Himmatsing Badjibhai Pargi Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 8Prevention of Corruption Act, 1947 — Section 4
High Courts03 Mar 2010Dismissed
State of Gujarat Vs Husenali Najarali Huda and Others
Gujarat High Court · (2010) 03 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 20Prevention of Food Adulteration Rules, 1955 — Rule 4, 4(4)
High Courts03 Mar 2010Dismissed
Molvi Shuayb Abdussatar Bhagliya Vs Kubra and Others
Gujarat High Court · (2010) 03 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 397Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 4, 5
High Courts03 Mar 2010Dismissed
Pradeep N. Sharma Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0042
Bombay Police Act, 1951 — Section 161Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 173(1), 193(1)Penal Code, 1860 (IPC) — Section 120B, 200, 203, 217, 30
High Courts03 Mar 2010Allowed
Bharat Fertilizer Industries Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · (2010) 03 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Essential Commodities Act, 1955 — Section 3, 7Fertiliser (Control) Order, 1957 — Section 13(1)
High Courts03 Mar 2010Dismissed
Rajkot Municipal Corporation Officers'' Association Vs State of Gujarat and Others
Gujarat High Court · (2010) 03 GUJ CK 0022
Constitution of India, 1950 — Article 14, 16, 226
High Courts03 Mar 2010
Fag Bearings India Limited Vs Chandubhai G. Chovatiya
Gujarat High Court · (2010) 03 GUJ CK 0021
High Courts03 Mar 2010Dismissed
Bombay Garage (Ahmedabad) Ltd. Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Essential Commodities Act, 1955 — Section 3, 7
High Courts03 Mar 2010Dismissed
State of Gujarat - for and on behalf of J.H. Shah, Food Vs Kiritkumar Gopaldas Kakkad Vendor and Owner and Another
Gujarat High Court · (2010) 03 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 378(4), 378(4)Prevention of Food Adulteration Act, 1954 — Section 11(1)Prevention of Food Adulteration Rules, 1955 — Rule 14
High Courts02 Mar 2010
Joshi Bhoomi Pratapbhai Being Minor through her Father and Others Vs Secretary-Admission Committee for Professional and Diploma and Others
Gujarat High Court · (2010) 03 GUJ CK 0058
Constitution of India, 1950 — Article 226
High Courts02 Mar 2010
Ghanshyamsinh Kanchansinh Zala Vs Snr. Dist. Panchayat and Others
Gujarat High Court · (2010) 03 GUJ CK 0057
High Courts02 Mar 2010Allowed
Indradev B. Pandey Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0053
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20, 30, 7