High Courts11 Mar 2010Dismissed
Commissioner Vs Sahakari Khand Udyog Mandli Ltd.
Gujarat High Court · (2011) 236 ELT 34 : (2010) 2 GLH 500
Sugar Cess Act, 1982 — Section 3
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 70 of 82
High Courts10 Mar 2010Dismissed
N.S.P. Straw and Paper Products (P) Ltd. Vs Commissioner of Labour
Gujarat High Court · (2010) 127 FLR 797 : (2010) 51 GLR 2541 : (2010) 4 LLJ 356
Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts10 Mar 2010
Mama Dev Silk Mills Pvt. Ltd. Vs Gujarat State Financial Corporation
Gujarat High Court · (2010) 4 BC 90 : (2010) 51 GLR 1023
Constitution of India, 1950 — Article 226Gujarat State Financial Corporations Act, 1951 — Section 29
High Courts09 Mar 2010Dismissed
P.K. Gupta Vs Mohan Dass, Principal and others
Gujarat High Court · (2010) 03 GUJ CK 0059
High Courts09 Mar 2010Dismissed
Ahmedabad Municipal Corporation Vs Kantibai Hirabhai and Others
Gujarat High Court · (2010) 125 FLR 942 : (2010) 3 LLJ 640
Constitution of India, 1950 — Article 227Payment of Gratuity Act, 1972 — Section 2, 2A
High Courts09 Mar 2010
Urvishkumar Savitriben Patel Vs Regional Passport Officer and Another
Gujarat High Court · AIR 2010 Guj 100 : (2010) 2 GLH 294
Constitution of India, 1950 — Article 226Hindu Adoptions and Maintenance Act, 1956 — Section 12, 24, 6(1), 7, 9
High Courts09 Mar 2010Dismissed
Commissioner of Income Tax Vs Arvind Products Ltd.
Gujarat High Court · (2011) 339 ITR 643
Income Tax Act, 1961 — Section 254, 260A, 43(6)
High Courts08 Mar 2010Allowed
Shankerji Surji Joshiara Vs State of Gujarat
Gujarat High Court · (2010) 2 GLH 108
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Evidence Act, 1872 — Section 114, 133, 8Prevention of Corruption Act, 1988 — Section 15, 7
High Courts08 Mar 2010Allowed
Baria Hirasingh Raisingh alias Patelia Vs Chairman and Others
Gujarat High Court · (2010) 03 GUJ CK 0067
Constitution of India, 1950 — Article 226
High Courts08 Mar 2010Allowed
Arjan Lakhman Gohil Vs State of Gujarat and Another
Gujarat High Court · (2010) 03 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Essential Commodities Act, 1955 — Section 3, 7Evidence Act, 1872 — Section 24
High Courts08 Mar 2010
Piyushkumar H. Yoganandi and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 03 GUJ CK 0062
High Courts08 Mar 2010
Vadia Gram Panchayat Vs Pratapbhai Dadbhai Kotila
Gujarat High Court · (2010) 03 GUJ CK 0050
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 14, 15, 16, 17, 18Industrial Disputes (Central) Rules, 1957 — Rule 77, 78
High Courts08 Mar 2010Dismissed
Commissioner of Income Tax Vs Himgiri Foods Ltd.
Gujarat High Court · (2010) 231 CTR 470 : (2011) 335 ITR 508 : (2011) 333 ITR 508
Income Tax Act, 1961 — Section 119, 139, 142, 143, 154
High Courts08 Mar 2010
Shankarji Kaluji Thakor Vs Chhabildas Babulal Jain (Sonaiya)
Gujarat High Court · (2011) 1 LLJ 27
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 30, 5
High Courts08 Mar 2010Dismissed
Commissioner of Income Tax Vs Mukesh B. Shah
Gujarat High Court · (2010) 03 GUJ CK 0007
Income Tax Act, 1961 — Section 131(1A), 144, 158BD, 163(1), 163(2)
High Courts05 Mar 2010Dismissed
The State of Gujarat Vs Rameshbhai Kachrabhai Patel (Vendor and Partner of Firm) and Others
Gujarat High Court · (2010) 03 GUJ CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 20
High Courts05 Mar 2010Allowed
Chief Conservator of Forest and Others Vs Ashok N. Pandya and Others
Gujarat High Court · (2010) 4 LLJ 799
Constitution of India, 1950 — Article 309, 311Industrial Disputes Act, 1947 — Section 2
High Courts05 Mar 2010Allowed
Dr. Ravichandra J.B. Vs Dean and Others
Gujarat High Court · AIR 2010 Guj 82
Indian Medical Council Act, 1956 — Section 11(2)
High Courts05 Mar 2010
Gujarat State Road Transport Corporation Vs V.K. Jadeja
Gujarat High Court · (2010) 03 GUJ CK 0006
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A, 11A
High Courts04 Mar 2010Dismissed
Commissioner of C. Ex. Vs Lifeline Remedies Ltd.
Gujarat High Court · (2010) 20 STR 710