High Courts01 Apr 2010
Champaben Bhikhalal Majithia and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0022
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 68 of 82
High Courts31 Mar 2010
Commissioner of Customs Vs Shah Alloys Ltd.
Gujarat High Court · (2011) 269 ELT 323
Customs Act, 1962 — Section 114, 117, 130, 2(26), 28
High Courts31 Mar 2010Dismissed
Commissioner of Central Excise Vs H.K. Moulders
Gujarat High Court · (2011) 268 ELT 43
Central Excises and Salt Act, 1944 — Section 3(1), 35GCENVAT (Credit) Rules, 2001 — Rule 3, 3(1), 3(6)Customs Act, 1962 — Section 12, 2(23)
High Courts31 Mar 2010Dismissed
L.J. Synthetic Mills Vs Commissioner of C. Ex., Ahmedabad-I
Gujarat High Court · (2012) 26 STR 484
Central Excises and Salt Act, 1944 — Section 35G
High Courts31 Mar 2010Dismissed
Commissioner of Customs Vs Royal Recycling Industries
Gujarat High Court · (2011) 263 ELT 526
Customs Act, 1962 — Section 111, 112A
High Courts30 Mar 2010Dismissed
Manojbhai Dasrathbhai Patel and Another Vs Power Grid Corporation of India Ltd. and Others
Gujarat High Court · (2011) 2 RCR(Civil) 422 : (2011) 2 RCR(Civil) 422
Constitution of India, 1950 — Article 12, 226, 227Electricity Act, 2003 — Section 171, 68Licensee Rules, 2006 — Rule 3
High Courts30 Mar 2010
Sajjansinh N. Chauhan Vs ITO
Gujarat High Court · (2010) 268 CTR 232 : (2012) 344 ITR 211 : (2012) 25 TAXMAN 105
Income Tax Act, 1961 — Section 45, 48
High Courts30 Mar 2010
Rishi Petrochem Pvt. Ltd. Vs Collector and Another
Gujarat High Court · (2010) 03 GUJ CK 0065
Essential Commodities Act, 1955 — Section 6A
High Courts30 Mar 2010Allowed
Vijaybhai N. Chandrani Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2010) 231 CTR 474 : (2011) 335 ITR 436 : (2011) 333 ITR 436
Constitution of India, 1950 — Article 226FINANCE ACT, 2003 — Section 65Income Tax Act, 1961 — Section 132, 132A, 139, 147, 148
High Courts30 Mar 2010
CIT Vs Bilag Industries Ltd.
Gujarat High Court · (2011) 339 ITR 46
Income Tax Act, 1961 — Section 154, 234B, 234C
High Courts30 Mar 2010
Sajjansinh N. Chauhan Vs Income Tax Officer
Gujarat High Court · (2010) 268 CTR 232 : (2012) 344 ITR 211 : (2012) 25 TAXMAN 105
Income Tax Act, 1961 — Section 45, 45(1), 45(5), 45(5)(b), 48
High Courts29 Mar 2010Dismissed
Pitamberdas Ramchandra Vatwani Vs Girishkumar Tulsibhai Makwana and Others
Gujarat High Court · (2010) 126 FLR 473 : (2010) 2 GLH 146
Constitution of India, 1950 — Article 214, 215, 227Limitation Act, 1963 — Section 29(2), 5Payment of Gratuity Act, 1972 — Section 14, 5, 7, 7(4), 7(7)
High Courts29 Mar 2010Allowed
Sanjay @ Vijay Vs State of Gujarat and Others
Gujarat High Court · (2010) 03 GUJ CK 0046
Constitution of India, 1950 — Article 21, 22, 227Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1)
High Courts29 Mar 2010Dismissed
Paradise Cinema Vs State of Gujarat and Others
Gujarat High Court · (2010) 03 GUJ CK 0032
Constitution of India, 1950 — Article 226, 227Entertainment Tax Rules, 1979 — Rule 5Gujarat Entertainment Tax Act, 1977 — Section 9, 9(1), 9(3)
High Courts26 Mar 2010
Dinesh Amrutbhai Patel Vs State of Gujarat and Another
Gujarat High Court · (2010) 03 GUJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 256, 378Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Mar 2010
Vipinchandara Vadilal Bavishi and Another Vs State of Gujarat and Others
Gujarat High Court · (2010) 2 GLH 265
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 1, 10, 10(1), 10(3), 10(5)
High Courts25 Mar 2010
Dashrathbhai Rajibhai Parmar and Others Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 114, 304
High Courts25 Mar 2010
Bharwad Kuka Khengar and Others Vs State of Gujarat
Gujarat High Court · (2010) 03 GUJ CK 0033
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Gujarat Panchayats Act, 1961 — Section 161, 162
High Courts25 Mar 2010
Nadiad Nagarpalika Vs Hasmukhlal Motilal Soni and Others
Gujarat High Court · (2010) 2 GLH 250
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 19(2), 19(2)(3), 33(c)(2)Payment of Gratuity Act, 1972 — Section 2(f), 4, 4(1), 4(5), 5
High Courts23 Mar 2010
Mariam Ali Mohmed heirs of deceased Abdul Mohmed Abdul Gani and Another Vs Bharucha Hardware Mart and Another
Gujarat High Court · (2011) 2 TAC 130
Bombay Shops and Establishments Act, 1948 — Section 2(27), 2(8), 38ARailways Act, 1989 — Section 2Workmens Compensation Act, 1923 — Section 2, 3, 30, 4A, 4A(3)