High Courts07 Apr 2010
Sayyed Asif Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0085
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 67 of 82
High Courts07 Apr 2010
Gandhinagar District Cooperative Milk Producers Union Ltd. Vs Shobhnaben B. Bhatt
Gujarat High Court · (2010) 3 GLH 613
Constitution of India, 1950 — Article 227
High Courts06 Apr 2010Dismissed
Ashok J. Nayak Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0086
High Courts06 Apr 2010
Uttar Gujarat Vij Co. Ltd. Vs Shiv Shakti Steel Re Rolling Mills and Others
Gujarat High Court · AIR 2010 Guj 97 : (2011) 2 RCR(Civil) 399 : (2011) 2 RCR(Civil) 399
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 26, 26(1), 26(6), 26(7)
High Courts06 Apr 2010Dismissed
Rajnagar Textile Mills Vs Gunvant Lalchanddas Kayastha
Gujarat High Court · (2010) 127 FLR 1011 : (2010) 4 LLJ 415
Central Civil Services (Pension) Rules, 1972 — Rule 3, 69(1), 71, 73, 9Constitution of India, 1950 — Article 227Payment of Gratuity Act, 1972 — Section 14, 4(1), 4(6), 7(2)
High Courts05 Apr 2010
SJ and SP Family Trust Vs CIT
Gujarat High Court · (2011) 339 ITR 34
Income Tax Act, 1961 — Section 143(3), 254, 263, 80HH, 80HH(8)Industries (Development and Regulation) Act, 1951 — Section 11B, 11B(1), 3
High Courts05 Apr 2010Allowed
Eagle Fashion (P) Ltd. Vs Dy. Commissioner of Income Tax
Gujarat High Court · (2010) 04 GUJ CK 0097
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143(3), 147, 148, 149, 150
High Courts05 Apr 2010Allowed
Commissioner of Income Tax-III Vs Mira S. Khurana
Gujarat High Court · (2011) 333 ITR 488
High Courts05 Apr 2010Dismissed
Hariom Bava @ Madhubhai Hiralal Desai Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0072
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302
High Courts05 Apr 2010Dismissed
Nagardas Jethalal Joshi Vs Police Inspector and Others
Gujarat High Court · (2010) 04 GUJ CK 0071
Penal Code, 1860 (IPC) — Section 114, 380, 452Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts05 Apr 2010
Gujarat Senior Citizen Federation Vs Commissioner
Gujarat High Court · (2010) 04 GUJ CK 0069
High Courts05 Apr 2010Dismissed
The State of Gujarat Vs Bhatt Ashit Hariharkumar
Gujarat High Court · (2010) 04 GUJ CK 0061
Bombay Prohibition (Medical Examination and Blood Test) Rules, 1959 — Rule 4(1)Bombay Prohibition Act, 1949 — Section 66(1)B, 85(1)(3)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts05 Apr 2010Dismissed
Pratapsing Mahendrasing Sikh Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Apr 2010Allowed
Dahyabhai Paragbhai Vankar Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0107
High Courts01 Apr 2010Allowed
Omprakash Bhanvarlal Jain Vs State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 506, 506(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts01 Apr 2010Dismissed
Gitaben Jasvantsinh Dayama and Another Vs Jaideepsinh alias Lalo Harisinh Chandrasinh Atalia and Another
Gujarat High Court · (2010) 04 GUJ CK 0058
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 397Penal Code, 1860 (IPC) — Section 307, 326, 453
High Courts01 Apr 2010Dismissed
Commissioner of Central Excise Vs Ferromatik Milacron India Ltd.
Gujarat High Court · (2011) 21 STR 8 : (2011) 31 STT 432 : (2010) 36 VST 376
CENVAT (Credit) Rules, 2004 — Rule 2, 3Factories Act, 1948 — Section 46Finance Act — Section 66
High Courts01 Apr 2010Dismissed
State of Gujarat and Another Vs Ranchhod Hirabhai
Gujarat High Court · (2010) 04 GUJ CK 0028
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 23, 23(1A), 23(2), 34
High Courts01 Apr 2010
Harijan Dahyabhai Sajanbhai Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0027
High Courts01 Apr 2010
Nileshkumar Babubhai Patel Vs Deputy Collector and Others
Gujarat High Court · (2010) 04 GUJ CK 0023
Constitution of India, 1950 — Article 226