COURT ARCHIVE

Gujarat High Court judgments, 2010

1,629 judgments · page 65 of 82

High Courts19 Apr 2010

I.B. Desai Vs Gujarat Labour Welfare Board and Another

Gujarat High Court · (2010) 04 GUJ CK 0040

Bombay Civil Services (Conduct, Discipline and Appeal) Rules, 1932 — Rule 33Bombay Civil Services Rules, 1959 — Rule 188, 189Gujarat Labour Welfare Fund Rules, 1962 — Rule 19(B), 6

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High Courts16 Apr 2010Allowed

Hemanbhai V. Patel and Others Vs State of Gujarat and Another

Gujarat High Court · (2010) 04 GUJ CK 0101

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 170, 34, 408, 409, 416

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High Courts16 Apr 2010Dismissed

Prahaladrai Gupta, Managing Director of Kapil Roller Mills and Others Vs Babubhai Umedbhai Patel and Another

Gujarat High Court · (2010) 04 GUJ CK 0100

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 406, 420

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High Courts16 Apr 2010

Kanubhai Babubhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2010) 04 GUJ CK 0099

Constitution of India, 1950 — Article 226

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High Courts16 Apr 2010Dismissed

Murlidhar Ratanlal Exports Limited and Another Vs Gujarat Road And Infrastructure Company Limited

Gujarat High Court · (2010) 04 GUJ CK 0064

Companies Act, 1956 — Section 391

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High Courts16 Apr 2010

ICICI Bank Limited Vs Gujarat State Financial Corporation and Another

Gujarat High Court · (2010) 04 GUJ CK 0045

Constitution of India, 1950 — Article 226

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High Courts16 Apr 2010

Hetal Bijal Industries Vs Gujarat Indutrial Development Corporation and Another

Gujarat High Court · (2010) 04 GUJ CK 0044

Constitution of India, 1950 — Article 226(3)

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High Courts16 Apr 2010Dismissed

Manishaben Dave Vs Uday Bhanushanker Rawal and Another

Gujarat High Court · (2010) 04 GUJ CK 0034

Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2)Penal Code, 1860 (IPC) — Section 323, 376, 376(2), 498A, 506(2)

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High Courts16 Apr 2010

Amitbhai J. Panchal and Others Vs Mahendrabhai Shankarbhai Patel and Others

Gujarat High Court · (2010) 04 GUJ CK 0030

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Gujarat Medical Practitioners Act, 1963 — Section 30, 33Penal Code, 1860 (IPC) — Section 420, 465, 468

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High Courts16 Apr 2010Dismissed