High Courts26 Apr 2010Dismissed
Himalaya Ice Factory Vs Paschim Gujarat Vij Co. Ltd. and Another
Gujarat High Court · (2010) 04 GUJ CK 0114
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 63 of 82
High Courts26 Apr 2010
Shree Mahuva Bandhara Khetiwadi Pariyavaran Bachav Samittee and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 04 GUJ CK 0098
Constitution of India, 1950 — Article 133, 134A, 21
High Courts26 Apr 2010Dismissed
State Bank of India and Another Vs P.K. Thakkar Construction Co. Pvt. Ltd.
Gujarat High Court · (2010) 04 GUJ CK 0083
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Gujarat Town Planning and Urban Development Act, 1976 — Section 26, 28, 35, 35(2), 36Specific Relief Act, 1963 — Section 20(2)
High Courts26 Apr 2010Dismissed
United Phosphorus Ltd. Vs Commissioner of Labour and Others
Gujarat High Court · (2010) 04 GUJ CK 0021
Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 18, 18(1)
High Courts23 Apr 2010
Sujit J. Munshi and Another Vs Shilpa R. Shinde and Another
Gujarat High Court · (2010) 04 GUJ CK 0088
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 12, 25, 25(2)
High Courts23 Apr 2010Dismissed
Mukeshkumar Ravishankar Dave Vs State of Gujarat
Gujarat High Court · (2010) CriLJ 3476 : (2010) 2 GLH 554 : (2010) 2 GLR 1144
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437(6), 439Penal Code, 1860 (IPC) — Section 120B, 419, 420, 465, 467
High Courts23 Apr 2010Dismissed
Babuji Gandaji and Another through Poa Divyaben Pankajkumar Pathak Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0008
Bombay Land Revenue Code, 1879 — Section 48, 65, 65(1), 65A, 66Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 2010Allowed
Commissioner of Central Excise Vs Neminath Fabrics Pvt. Ltd.
Gujarat High Court · (2010) 179 ECR 201 : (2010) 256 ELT 369
Central Excise Rules, 2002 — Rule 25Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(3), 11AB, 11AC
High Courts22 Apr 2010Dismissed
Vishal Retail Ltd. Vs Kataria Automobiles Ltd.
Gujarat High Court · AIR 2010 Guj 115
Arbitration Act, 1940 — Section 39, 39(1), 39(2)Arbitration and Conciliation Act, 1996 — Section 37(1), 37(2), 37(3), 39(3), 9Civil Procedure Code, 1908 (CPC) — Section 100A, 104, 104(1), 105, 4
High Courts22 Apr 2010Dismissed
Raval Ramanbhai Gokabhai Vs The State of Gujarat
Gujarat High Court · (2010) 04 GUJ CK 0109
Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 504
High Courts22 Apr 2010Allowed
Vodafone Essar Gujarat Limited Vs State of Gujarat and Others
Gujarat High Court · (2010) 8 GLH 3 : (2010) 3 GLH 8
Bombay Motor Vehicles Tax Act, 1958 — Section 20Constitution of India, 1950 — Article 265Gujarat Panchayats (Amendment) Act, 1993 — Section 200 , 201, 202, 203, 204
High Courts22 Apr 2010
Agarwal Bhavna Suresh and Others Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 2 GLH 685
High Courts22 Apr 2010Allowed
Provident Fund Comissioner Vs Dena Bank and Others
Gujarat High Court · (2010) 04 GUJ CK 0053
Bombay Sales Tax Act, 1959 — Section 38CCompanies Act, 1956 — Section 529ADebts Recovery Tribunal Act, 1993 — Section 34(1)
High Courts22 Apr 2010
Gujarat Dystuff Manufacturers Asso. and Another Vs State of Gujrat and Another
Gujarat High Court · (2010) 04 GUJ CK 0052
Air (Prevention and Control of Pollution) Act, 1981 — Section 31(A)Environment (Protection) Act, 1986 — Section 5Water (Prevention and Control of Pollution) Act, 1974 — Section 33(A)
High Courts22 Apr 2010Allowed
Indus Towers Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2010) 2 GLH 564
Bombay Provincial Municipal Corporations Act, 1949 — Section 127, 127(1), 127(2), 127(3), 149Constitution of India, 1950 — Article 13(3), 162, 226, 243X, 265Development Control Regulations for Greater Bombay, 1991 — Regulation 21.11, 21.11(1), 21.11(2), 3.1, 3.2
High Courts22 Apr 2010Allowed
Commissioner Vs Ishan Technologies Pvt. Ltd.
Gujarat High Court · (2011) 269 ELT 157
Central Excise Rules, 2002 — Rule 26
High Courts22 Apr 2010Dismissed
S.V. Vaghasia Vs State of Gujarat and Another
Gujarat High Court · (2010) 04 GUJ CK 0016
Constitution of India, 1950 — Article 14, 16, 311Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 10, 9Gujarat Civil Services (Leave) Rules, 2002 — Rule 16(2)
High Courts22 Apr 2010Allowed
S.R. Williams and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0015
Bombay Civil Services Rules, 1959 — Rule 40, 41, 42, 43, 44Gujarat Civil Services (Revision of Pay) Rules, 1975 — Rule 10, 11, 12, 13, 3
High Courts21 Apr 2010Dismissed
P.K. Hotha Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0108
High Courts21 Apr 2010
Sureshkumar Mohanlal Solanki Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0102