High Courts03 May 2010Dismissed
Tushar Satishbhai Rana Vs Registrar, High Court of Gujarat and Another
Gujarat High Court · (2010) 05 GUJ CK 0058
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 61 of 82
High Courts03 May 2010Dismissed
Mukeshbhai Rameshbhai Bhangi Vs Divisional Manager and Others
Gujarat High Court · (2010) 05 GUJ CK 0057
High Courts03 May 2010Dismissed
New Shivshakti Vijay Saw Mill Vs State of Gujarat and Others
Gujarat High Court · (2010) 05 GUJ CK 0052
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(3), 10(5), 20, 20(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 3(1), 3(2)
High Courts03 May 2010Dismissed
Atulkumar Becharbhai Parmar Vs State of Gujarat and Others
Gujarat High Court · (2010) 05 GUJ CK 0048
High Courts03 May 2010Allowed
Prakash Diamond Private Limited Vs Union of India (UOI) and Others
Gujarat High Court · (2010) 179 ECR 211 : (2011) 263 ELT 199
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 125General Clauses Act, 1897 — Section 10
High Courts03 May 2010Dismissed
Rameshkumar Nandvandan Khakhkhar Vs State of Gujarat
Gujarat High Court · (2010) 05 GUJ CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161
High Courts03 May 2010Dismissed
May Corporation Vs Gujarat Urga Vikas Nigam Ltd. and Another
Gujarat High Court · (2010) 05 GUJ CK 0031
Constitution of India, 1950 — Article 226
High Courts03 May 2010
Shantilal Kurji and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 05 GUJ CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts03 May 2010Dismissed
Jayrajsinh Satubha Gohil Vs State of Gujarat and Another
Gujarat High Court · (2010) 05 GUJ CK 0028
High Courts03 May 2010Dismissed
State of Gujarat - for and on behalf of Yogeshchandra M. Soni Vs Vipulkumar Champaklal Dudhiya
Gujarat High Court · (2010) 05 GUJ CK 0027
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 13(2), 14
High Courts03 May 2010
Elecon Engg. Co. Ltd. Vs Official Liquidator of Shree Vallabh Glass Works Ltd.
Gujarat High Court · (2010) 102 SCL 329
Companies Act, 1956 — Section 530
High Courts03 May 2010
Dotcad Private Limited Vs Advantage Global BPO Private Limited
Gujarat High Court · (2010) 103 SCL 57
Companies Act, 1956 — Section 433, 434
High Courts03 May 2010
In Re: Colourtex Marketing (P.) Ltd.
Gujarat High Court · (2010) 102 SCL 426
Companies Act, 1956 — Section 20, 21, 391(2)
High Courts03 May 2010
Chief Manager, Indian Bank Vs Anil Kumar Sukhvasia
Gujarat High Court · (2011) 1 LLJ 759
Constitution of India, 1950 — Article 136, 14, 15, 16, 17Industrial Disputes Act, 1947 — Section 17B, 2, 2A, 2A(1), 2SIndustrial Employment (Standing Orders) Act, 1946 — Section 10A
High Courts03 May 2010Dismissed
Nadya Kalabhai Dhulabhai Vs Executive Engineer and Others
Gujarat High Court · (2010) 05 GUJ CK 0005
High Courts03 May 2010Dismissed
State of Gujarat Vs Chhotabhai Kevalbhai Patel Nobar
Gujarat High Court · (2010) 05 GUJ CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 378Minimum Wages (Central) Rules, 1950 — Rule 22(6)(A)(1), 22(6)(A)(2)Minimum Wages Act, 1948 — Section 22(A)
High Courts03 May 2010Dismissed
State of Gujarat Vs Mafabhai Shankerbhai Raval and Another
Gujarat High Court · (2010) 05 GUJ CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 114, 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1), 3(10)
High Courts30 Apr 2010Allowed
Priyankkumar Vijaykumar Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0084
High Courts30 Apr 2010Allowed
Patel Ruchita Lalbhai Vs State of Gujarat and Others
Gujarat High Court · (2010) 04 GUJ CK 0076