High Courts13 May 2010Allowed

Gujarat Tea Processors Packers Ltd. and Others Vs State of Gujarat and Another

Gujarat High Court · (2010) CriLJ 4319 : (2011) 1 Crimes 288 : (2010) 3 GLH 1 : (2010) 1 GLH 3 : (2011) 52 GLR 386 : (2011) 2 RCR(Civil) 935 : (2011) 2 RCR(Criminal) 935

Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 468, 470, 470(3), 482Standards of Weights and Measures (Enforcement) Act, 1985 — Section 33, 33(1), 50, 51, 51(1)Standards of Weights and Measures (Packaged Commodities) Rules, 1977 — Rule 39(1), 4