Constitution of India, 1950 — Article 226, 309, 320Forest and Environment Department (Gujarat State Service) and Recruitment Rules, 1999 — Rule 2, 3Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 16

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High Courts14 Jun 2010

Amardeep Association, Navsari Vs Dakshin Gujarat Vij Co. Ltd. and Others

Gujarat High Court · (2010) 3 GLH 431

Constitution of India, 1950 — Article 14, 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 18, 19

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High Courts14 Jun 2010

Sonalben Keyurbhai Patel Vs Superintendent, Regional Passport Office and Another

Gujarat High Court · AIR 2010 Guj 136

Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 29(2)

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High Courts01 Jun 2010Allowed

Shri Sodvadar Seva Sahakari Mandali Ltd. Vs State of Gujarat and Others

Gujarat High Court · (2010) 3 GLH 117 : (2010) 51 GLR 2154

Constitution of India, 1950 — Article 226

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High Courts20 May 2010

J.N. Patel Vs Official Liquidator of Mrinal Dying and Mfg. Co. Ltd.

Gujarat High Court · (2010) 05 GUJ CK 0065

Companies (Court) Rules, 1959 — Rule 9

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High Courts15 May 2010Dismissed

Anjumane Islam Vs Administrative Officer and Another

Gujarat High Court · (2010) 05 GUJ CK 0043

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High Courts14 May 2010Allowed

Pratap Vajesing Parmar (Chhara) through Sushma Vicky Chhara Vs Commissioner of Police and Others

Gujarat High Court · (2010) 05 GUJ CK 0056

Bombay Prohibition Act, 1949 — Section 65E, 66BConstitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1)

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High Courts14 May 2010Allowed

Punam Chand Hajarilal Varma (Marvadi) Vs Commissioner of Police and Others

Gujarat High Court · (2010) 05 GUJ CK 0055

Bombay Prohibition Act, 1949 — Section 65AE, 66B, 81Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1)

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High Courts14 May 2010

Lifecare Institute of Medical Science and Research Pvt. Ltd. Vs United India Insurance Co. Ltd. and Others

Gujarat High Court · (2010) 2 GLH 512 : (2011) 52 GLR 411

Constitution of India, 1950 — Article 12, 14

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High Courts14 May 2010Dismissed

Bajaj Allianz General Insurance Company Ltd. and Others Vs Ambaben and Others

Gujarat High Court · (2011) 1 GLH 63

Arbitration and Conciliation Act, 1996 — Section 37(3), 39(3)Bombay Motor Vehicles Taxation Rules, 1959 — Rule 306, 310, 312Bombay Reorganisation Act, 1960 — Section 28, 30

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High Courts14 May 2010Dismissed