High Courts29 Apr 2010Allowed

Adambhai Mohmadbhai and Others Vs State of Gujarat

Gujarat High Court · (2010) 04 GUJ CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 504, 506(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(1), 3(1)(10)
High Courts28 Apr 2010Allowed

Bank of Baroda Vs Balbir Kumar Paul and Others

Gujarat High Court · AIR 2010 Guj 124 : (2010) 2 GLH 790

Civil Procedure Code, 1908 (CPC) — Section 39, 39(1), 39(4)Income Tax Act, 1961 — Section 30Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(20), 19(22), 19(23), 19(25), 25
High Courts27 Apr 2010Dismissed

Gujarat Maritime Board Vs Kantilal Hiralal Kharva

Gujarat High Court · (2010) 126 FLR 1068 : (2010) 3 GLR 2121 : (2011) 2 LLJ 856

Constitution of India, 1950 — Article 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 25H, 78, 81, 82(1)Industrial Disputes Act, 1947 — Section 25F, 25G , 25H