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Gujarat High Court judgments, 2010

1,629 judgments · page 53 of 82

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs A.M. Kadari

Gujarat High Court · (2010) 07 GUJ CK 0063

Industrial Disputes Act, 1947 — Section 11(A)
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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Ketan D. Mehta Driver - Baje No. 1951

Gujarat High Court · (2010) 07 GUJ CK 0061

Industrial Disputes Act, 1947 — Section 11(A)
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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Kalidas Chhaganbhai Nayak

Gujarat High Court · (2010) 07 GUJ CK 0060

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High Courts28 Jul 2010Dismissed

Deputy Executive Engineer Vs Babubhai Barsibhai Gamit

Gujarat High Court · (2010) 07 GUJ CK 0058

Constitution of India, 1950 — Article 14, 226, 227
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High Courts28 Jul 2010Dismissed

Gujarat State Road Transoport Corporation Vs Arendrasinh S. Shekhavat

Gujarat High Court · (2010) 07 GUJ CK 0057

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Harun Rasid Mohmad Munshi

Gujarat High Court · (2010) 07 GUJ CK 0056

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High Courts28 Jul 2010Dismissed

Pamol Village Panchayat Vs State of Gujarat and Others

Gujarat High Court · (2010) 07 GUJ CK 0055

Constitution of India, 1950 — Article 226, 227
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High Courts28 Jul 2010Allowed

Krishak Bharati Co. op. Ltd. Vs Union of India (UOI)

Gujarat High Court · (2010) 07 GUJ CK 0054

Limitation Act, 1963 — Section 10, 18Railway Claims Tribunal Act, 1987 — Section 22
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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Sursangbhai Shankarbhai Padhir

Gujarat High Court · (2010) 07 GUJ CK 0052

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High Courts28 Jul 2010Dismissed

Gujarat State Road Transport Corporation Vs Kheda Vibhag S.T. Karmachari Mandal

Gujarat High Court · (2010) 07 GUJ CK 0039

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs K.K. Makwana

Gujarat High Court · (2010) 07 GUJ CK 0038

Industrial Disputes Act, 1947 — Section 11(A)
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High Courts28 Jul 2010Dismissed

Arjun Odedra Vs Managing Director

Gujarat High Court · (2010) 07 GUJ CK 0037

Constitution of India, 1950 — Article 226
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High Courts28 Jul 2010

Gujarat State Road Transport Ccorporation Vs D.H. Vaghela

Gujarat High Court · (2010) 07 GUJ CK 0036

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Surendrasinh N. Zala

Gujarat High Court · (2010) 07 GUJ CK 0035

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High Courts28 Jul 2010

Divisional Controller G.S.R.T.C. Vs Pratapsinh Somabhai Dabhi

Gujarat High Court · (2010) 07 GUJ CK 0031

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High Courts28 Jul 2010

Hirabhai Bhemabhai Rot Vs State of Gujarat

Gujarat High Court · (2010) 07 GUJ CK 0030

Penal Code, 1860 (IPC) — Section 306, 498(A)
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High Courts28 Jul 2010Dismissed

G.S.R.T.C. Vs Gandabhai Mohanbhai Rawal

Gujarat High Court · (2010) 07 GUJ CK 0020

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High Courts28 Jul 2010

Divisional Controller G.S.R.T.C. Vs Manibhai Somabhai Patel

Gujarat High Court · (2010) 07 GUJ CK 0016

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High Courts28 Jul 2010

Gujarat State Road Transport Corporation Vs Deshabhai Muljibhai Katariya

Gujarat High Court · (2010) 07 GUJ CK 0013

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High Courts28 Jul 2010Allowed

Meghraj Savaisingh Rajpurohit Vs State of Gujarat

Gujarat High Court · (2010) 07 GUJ CK 0008

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 391, 392, 394, 397
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