High Courts30 Jul 2010
Baroda Commercial Corporation Ltd. and Another Vs Vadodara Municipal Corporation and Another
Gujarat High Court · (2010) 07 GUJ CK 0066
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 51 of 82
High Courts30 Jul 2010Dismissed
Mohanlal Kevalaram Sadhnani Vs Baroda Municpal Corporation
Gujarat High Court · (2010) 07 GUJ CK 0065
Bombay Provincial Municipal Corporations Act, 1949 — Section 230, 231, 487Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100
High Courts30 Jul 2010Allowed
Rahemanbhai Kasambhai Vanora Vs Manibhai Ramabhai and Others
Gujarat High Court · (2010) 07 GUJ CK 0048
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts30 Jul 2010Dismissed
Paschim Gujarat Vij Co. Ltd. Vs Harjibhai Gabhabhai Dahyani and Another
Gujarat High Court · (2010) 07 GUJ CK 0047
Industrial Disputes Act, 1947 — Section 25(FF), 33(2), 33A
High Courts30 Jul 2010
Nirav Synthetics Pvt. Ltd. Vs Ramanbhai Muljibhai Chauhan
Gujarat High Court · (2010) 07 GUJ CK 0046
High Courts30 Jul 2010Allowed
State of Gujarat Vs Kashiben Ranchhodbhai Maliwad and Others
Gujarat High Court · (2010) 07 GUJ CK 0022
Constitution of India, 1950 — Article 12Payment of Gratuity Act, 1972 — Section 2
High Courts29 Jul 2010
State of Gujarat Vs Raghuvir Vajsur Dhandhal
Gujarat High Court · (2010) 07 GUJ CK 0107
Industrial Disputes Act, 1947 — Section 25(F)
High Courts29 Jul 2010
Jesabhai Jivabhai Chudasma Vs State of Gujarat and Others
Gujarat High Court · (2010) 07 GUJ CK 0106
Constitution of India, 1950 — Article 226, 227Gujarat Panchayats Act, 1961 — Section 57
High Courts29 Jul 2010
Taluka Development Officer Vs Premdas K. Chavda and Another
Gujarat High Court · (2010) 07 GUJ CK 0105
High Courts29 Jul 2010Dismissed
Gujarat State Road Transport Corp. (thru. Asst. Legal Advisor) Vs Tarunkumar Babubhai Solanki
Gujarat High Court · (2010) 07 GUJ CK 0104
High Courts29 Jul 2010Allowed
Veraval Patan Joint Municipality Vs Hiranand Kishanchand Kotak
Gujarat High Court · (2010) 07 GUJ CK 0050
Industrial Disputes Act, 1947 — Section 17B
High Courts29 Jul 2010
Naranbhai Khushaldas Patel and Others Vs Ranchhodbhai Mafabhai Patel and Others
Gujarat High Court · (2010) 07 GUJ CK 0049
Constitution of India, 1950 — Article 227
High Courts29 Jul 2010
Trilokchand Family Trust, Ship Breakers Vs Superintendent, Central Excise and Others
Gujarat High Court · (2010) 07 GUJ CK 0045
Customs Act, 1962 — Section 128
High Courts29 Jul 2010
Himatnagar Municipality Vs Babubhai Lallubhai Bhangi
Gujarat High Court · (2010) 07 GUJ CK 0044
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Jul 2010
Deputy Executive Engineer Vs Jivrajbhai Jasabhai and Others
Gujarat High Court · (2010) 07 GUJ CK 0043
Industrial Disputes Act, 1947 — Section 25F
High Courts29 Jul 2010
Talaja Taluka Kharid Vechan Sangh Ltd. and Another Vs Rameshbharti Merambharti Goswami
Gujarat High Court · (2010) 07 GUJ CK 0042
High Courts29 Jul 2010
Nagaarjunbhai Merubhai Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2010) 07 GUJ CK 0041
Bombay Land Revenue Code, 1879 — Section 211
High Courts29 Jul 2010
Desai Mohanbhai Ratnabhai Vs State of Gujarat and Another
Gujarat High Court · (2010) 07 GUJ CK 0040
Constitution of India, 1950 — Article 226
High Courts29 Jul 2010Dismissed
Chandrakant Kantilal Oza and Others Vs Trivedi Gunvantlal Trikamlal and Others
Gujarat High Court · (2010) 07 GUJ CK 0034
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Jul 2010
Vijaykumar Arvindsinh Raoliji Vs Ramanbhai Chaturbhai Raval and Another
Gujarat High Court · (2010) 3 GLH 486 : (2011) 52 GLR 593