High Courts11 Aug 2010Allowed
Gujarat State Road Transport Corporation Vs Mafatlal Lakhabhai Rathod
Gujarat High Court · (2010) 08 GUJ CK 0109
COURT ARCHIVE
Gujarat High Court judgments, 2010
1,629 judgments · page 47 of 82
High Courts11 Aug 2010
Krupesh Ramakant Vora and Another Vs State of Gujarat and Another
Gujarat High Court · (2010) 3 GLH 157 : (2011) 52 GLR 420
Constitution of India, 1950 — Article 14, 226, 311, 311(2)Penal Code, 1860 (IPC) — Section 325Special Scheme of Fast Track Courts (Sponsored by Central Government) for Elimination of Arrears Rules, 2001 — Rule 4, 5, 6
High Courts11 Aug 2010Dismissed
Rathi Re-Rollers (India) Ltd. Vs Central Board of Excise and Customs
Gujarat High Court · (2010) 183 ECR 41 : (2010) 259 ELT 324
Central Excise Rules, 2002 — Rule 12CC, 8(1)Central Excises and Salt Act, 1944 — Section 14CENVAT (Credit) Rules, 2004 — Rule 12AA, 3(4)
High Courts11 Aug 2010
Gujarat State Road Transport Corporation Vs Nathubhai Tababhai Makwana
Gujarat High Court · (2010) 08 GUJ CK 0047
Industrial Disputes Act, 1947 — Section 11A
High Courts11 Aug 2010Dismissed
Chandulal Kantilal Thakore Vs Divisional Controler
Gujarat High Court · (2010) 08 GUJ CK 0046
Industrial Disputes Act, 1947 — Section 33
High Courts11 Aug 2010
Meghjibhai Nagajibhai Narigara Vs Divisional Cantroller
Gujarat High Court · (2010) 08 GUJ CK 0036
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts10 Aug 2010
Rashtriya Mazdoor Union Vs Petrofiles Co-op. Society and Another
Gujarat High Court · (2010) 08 GUJ CK 0201
High Courts10 Aug 2010Allowed
Deputy Executive Engineer, G.W.R.D.C., Sub-division 2 Vs Gendalbhai Bhavabhai Chauhan
Gujarat High Court · (2010) 08 GUJ CK 0134
Industrial Disputes Act, 1947 — Section 25B
High Courts10 Aug 2010Dismissed
Gujarat State Road Transport Corporation Vs Shantaben Parmar and Others
Gujarat High Court · (2010) 08 GUJ CK 0131
High Courts10 Aug 2010
Rajnibala Vs State of Gujarat and Others
Gujarat High Court · (2010) 08 GUJ CK 0110
High Courts10 Aug 2010
Vallabhbhai Arjanbhai Thummar Vs Krushnakant Becharbhai Savalia and Others
Gujarat High Court · (2011) 1 TAC 132
High Courts10 Aug 2010Dismissed
Jivrambhai Vastabhai Desai and Others Vs State of Gujarat and Others
Gujarat High Court · (2010) 3 GLR 2094
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17B, 32, 32F, 32I, 32OBombay Tenancy and Agricultural Lands Rules, 1956 — Rule 25, 25(1), 25(2), 25(3)
High Courts10 Aug 2010Allowed
Gujarat Water Resources Development Corporation Vs Surendrasinh Bhupatsinh Vaghela
Gujarat High Court · (2010) 08 GUJ CK 0038
High Courts10 Aug 2010Dismissed
Deputy Executive Engineer Vs Bhupatsinh Vajhsinh Solanki and Others
Gujarat High Court · (2010) 08 GUJ CK 0037
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Aug 2010
Sandip Jaykishan Rathod, Sarpanch and Others Vs State of Gujarat and Another
Gujarat High Court · (2010) 08 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 365, 435Prevention of Damage to Public Property Act, 1984 — Section 3, 7
High Courts10 Aug 2010
Pantheshbhai Dashratbhai Patel Vs Darshanaben P. Patel and Another
Gujarat High Court · (2011) 1 DMC 500
High Courts09 Aug 2010Dismissed
Commissioner of Income Tax Vs Deepak Nitrite Ltd.
Gujarat High Court · (2010) 08 GUJ CK 0061
Income Tax Act, 1961 — Section 28, 36(1)
High Courts09 Aug 2010Dismissed
Girish Kumar Ramcharan Chauhan Vs Shakaraji Bhanaji Ninama and Another
Gujarat High Court · (2011) 1 TAC 1006
High Courts06 Aug 2010Dismissed
Ranchhodbhai Nanabhai Parmar Vs Managing Director of the Corporation
Gujarat High Court · (2011) 3 LLJ 106
Bombay Shops and Establishments Act, 1948 — Section 66, 79AIndustrial Disputes Act, 1947 — Section 25(F)
High Courts06 Aug 2010Allowed
Ahmedabad Municipal Corp. Vs Samveg Arvindbhai
Gujarat High Court · (2011) 51 GLH 1 : (2011) 1 GLH 51
Bombay Provincial Municipal Corporations Act, 1949 — Section 263Bombay Provincial Municipal Corporations Rules, 1949 — Rule 15