COURT ARCHIVE

Gujarat High Court judgments, 1986

164 judgments · page 5 of 9

High Courts20 Jun 1986

Shivlal Thakershi Gotecha and Others Vs The Competent Authority and Others

Gujarat High Court · AIR 1987 Guj 155 : (1987) 1 GLR 267

Civil Procedure Code, 1908 (CPC) — Section 31, 33, 46Urban Land (Ceiling and Regulation) Act, 1976 — Section 12(5), 13, 31

High Courts18 Jun 1986

New India Assurance Co. Ltd. and Another Vs Gujarat Electricity Board and Others

Gujarat High Court · (1986) 2 ACC 479 : (1987) ACJ 953 : (1987) 62 CompCas 364

Motor Vehicles Act, 1939 — Section 110, 110A, 110F

High Courts17 Jun 1986

Shrivas Rajeshkumar Satyanarayana Vs Chairman, Selection Committee and Others

Gujarat High Court · AIR 1987 Guj 4

Constitution of India, 1950 — Article 15(4)

High Courts14 May 1986

Rameshchandra Kashiram Vora and etc. Vs State of Gujarat and Another

Gujarat High Court · (1988) CriLJ 210 : (1987) 1 GLR 85

Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 438, 439Penal Code, 1860 (IPC) — Section 379, 438, 506

High Courts08 May 1986

Ashvin Kumar Vadilal Patel Vs S. Rajguru and Another

Gujarat High Court · (1987) 64 CTR 135 : (1987) 1 GLR 102 : (1987) 165 ITR 583 : (1987) 33 TAXMAN 426

Income Tax Act, 1961 — Section 245H, 245H(1), 245KPenal Code, 1860 (IPC) — Section 193

High Courts02 May 1986

Maganbhai Sampatbhai Mali and Another Vs Narkali and Another

Gujarat High Court · (1986) 2 ACC 435 : (1987) ACJ 599

Motor Vehicles Act, 1988 — Section 3(1), 3(1)

High Courts02 May 1986

Maganbhai Sampatbhai Mali and Another Vs Narkli and Another

Gujarat High Court · (1987) 62 CompCas 104 : (1987) 1 GLR 116

Bombay Motor Vehicles Taxation Rules, 1959 — Rule 16

High Courts01 May 1986

Somabhai Shamalbhai Patel and Others Vs State of Gujarat

Gujarat High Court · (1987) 1 GLR 111

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 218, 313Penal Code, 1860 (IPC) — Section 408, 408, 465, 465, 467

High Courts24 Apr 1986

State of Gujarat Vs Jaswantsingh Purensingh and Another

Gujarat High Court · (1987) 1 GLR 255

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 167, 57Penal Code, 1860 (IPC) — Section 120B, 222, 223, 225

High Courts23 Apr 1986

Sanjay Mukundmi Desai Vs The Registrar, South Gujarat University, Surat

Gujarat High Court · AIR 1987 Guj 48

Constitution of India, 1950 — Article 226

High Courts23 Apr 1986

State of Gujarat Vs Central Bank of India and Others

Gujarat High Court · AIR 1987 Guj 113 : (1987) 1 GLR 437

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 11, 14, 3, 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Companies Act, 1956 — Section 617

High Courts21 Apr 1986

Shivram Antaiah Shetty Vs Chimanlal Ambalal Trivedi and Others

Gujarat High Court · AIR 1987 Guj 30

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4

High Courts21 Apr 1986

Maheshwatiben and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1988 Guj 68 : (1987) 1 GLR 181

High Courts17 Apr 1986

Trustees of Jam-Jodhpur Sthanak Vasi Vardhman Vanik Jain Sangh and others Vs Thambaklal Jivaram and others

Gujarat High Court · AIR 1987 Guj 167

Bombay Public Trusts Act, 1950 — Section 17, 19, 20, 21, 79Civil Procedure Code, 1908 (CPC) — Section 92

High Courts16 Apr 1986

Leelaben Amratpuri Goswami Vs Goswami Babupuri Dhanpuri and Another

Gujarat High Court · (1987) CriLJ 1637 : (1987) 1 GLR 234

Civil Procedure Code, 1908 (CPC) — Section 127Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127

High Courts16 Apr 1986

Indian Oil Corporation Ltd. Vs Mahendrabhai R. Patel and Another

Gujarat High Court · (1987) 1 GLR 154

Industrial Disputes Act, 1947 — Section 10, 17

High Courts14 Apr 1986

Kamlesh Haribhai Goradia Vs Union of India (UOI) and Another

Gujarat High Court · (1987) 1 GLR 157

Constitution of India, 1950 — Article 14, 14, 16, 16

High Courts08 Apr 1986

Commissioner of Income Tax Vs Mamta Narottamdas

Gujarat High Court · (1986) 162 ITR 365

Income Tax Act, 1961 — Section 2(14), 2(47), 263

High Courts08 Apr 1986

Motilal Jivanbhai Patel Vs Jesangbhai Nagjibhai Patel and Others

Gujarat High Court · (1988) CriLJ 255 : (1987) 1 GLR 209

Criminal Procedure Code, 1973 (CrPC) — Section 107, 111, 112, 113, 116

High Courts08 Apr 1986

District Superintendent of Police, Vadodara Rural and Others Vs Chhatrasinh Chandrasinh Vadajiya

Gujarat High Court · (1986) 2 GLR 1210

Constitution of India, 1950 — Article 226