COURT ARCHIVE

Gujarat High Court judgments, 1986

164 judgments · page 4 of 9

High Courts25 Jul 1986

Patel Maganlal Dhanjibhai Godhasara and Another Vs Patel Laxmidas Naranbhai Kansagara

Gujarat High Court · AIR 1988 Guj 48 : (1987) 1 GLR 356

Advocates Act, 1961 — Section 49(l)Bar Council of India Rules, 1975 — Rule 12Limitation Act, 1963 — Section 5

High Courts24 Jul 1986

Jayendrasjnh Lalubha Jadeja Vs District Superintendent of Police and Others

Gujarat High Court · (1987) 1 GLR 331

High Courts22 Jul 1986

Commissioner of Income Tax Vs Bhavnagar Bone and Fertiliser Co. Ltd.

Gujarat High Court · (1986) 07 GUJ CK 0011

Finance (No. 2) Act, 1971 — Section 2, 2(6)(c)Income Tax Act, 1961 — Section 2(24)(va), 256(1), 260(1), 28(iv)

High Courts18 Jul 1986

Gohel Parbhatbhai Nathabhai Vs Pandya Arwindkumar Ambalal

Gujarat High Court · AIR 1987 Guj 160 : (1987) 1 GLR 307

Civil Procedure Code Amendment Act, 1976 — Section 97Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 58

High Courts18 Jul 1986

M.S. Desai and Co. Vs Hindustan Petroleum Corporation Limited

Gujarat High Court · AIR 1987 Guj 19 : (1987) 1 GLR 375

Constitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 73

High Courts18 Jul 1986

Commissioner of Income Tax Vs Nagri Mills Ltd.

Gujarat High Court · (1986) 57 CTR 304 : (1987) 166 ITR 292

Income Tax Act, 1961 — Section 215, 216, 217, 256

High Courts17 Jul 1986

Kalidas Devji Mali Vaghari Vs Police Commissioner, Baroda and Others

Gujarat High Court · AIR 1988 Guj 80

Bombay General Clauses Act, 1904 — Section 21, 23Constitution of India, 1950 — Article 22(5)

High Courts17 Jul 1986

Ranchhodbhai S. Dalwadi Vs Gujarat Agricultural University and Others

Gujarat High Court · (1987) 1 GLR 297

Gujarat Agricultural University Act, 1969 — Section 41, 41Gujarat Agricultural University Employees (Service) Rules — Rule 45.1Industrial Disputes Act, 1947 — Section 25H

High Courts16 Jul 1986

P.W.D. Employees Union and Others Vs State of Gujarat and Others

Gujarat High Court · (1987) 2 GLR 1070 : (1988) 1 LLJ 524

Industrial Disputes Act, 1947 — Section 2, 25F

High Courts15 Jul 1986

Udayshankar Bhai Vs Heirs and Legal Representatives of the Deceased Rebari Ala Rama and Others

Gujarat High Court · (1987) 1 ACC 11 : (1988) ACJ 161

High Courts10 Jul 1986

The State of Gujarat Vs Karanbhai L. Parmar

Gujarat High Court · (1987) CriLJ 1842 : (1987) 2 GLR 732

Contempt of Courts Act, 1971 — Section 15, 17, 2, 20Criminal Procedure Code, 1973 (CrPC) — Section 107

High Courts10 Jul 1986

National Insurance Company Ltd. Vs Humnbhai Chhipabhai Chaudhari and Others

Gujarat High Court · (1986) 2 ACC 556

High Courts08 Jul 1986

Dhuliben and Others Vs Mahmadiya Amirmiya Malek and Another

Gujarat High Court · (1987) 1 ACC 38

High Courts02 Jul 1986

Abbas Husain Fateh Mahammad Vs The Deputy Police Commissioner and Another

Gujarat High Court · (1988) CriLJ 434

Gujarat Police Act, 1951 — Section 135, 56, 59, 60Penal Code, 1860 (IPC) — Section 114, 302, 323, 324, 326

High Courts01 Jul 1986

Gopalji Jivraj Ganatra Vs S.J. Munsha and Others

Gujarat High Court · (1987) 1 GLR 183

Gujarat Panchayats Act, 1961 — Section 317(2), 317(2) , 96, 96(1)

High Courts27 Jun 1986

Dilip K. Doshi and Another Vs Vice Chancellor and Others

Gujarat High Court · (1987) 1 GLR 411

Constitution of India, 1950 — Article 14Gujarat University Act, 1949 — Section 22(x), 22(x)

High Courts26 Jun 1986

Ramjibhai Barjulbhai Vs Bhaglabhai Jeshlabhai and Others

Gujarat High Court · (1987) 1 GLR 143

Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 31, 7, 7, 8

High Courts26 Jun 1986

Union Government of India Vs Bai Satyabhama and Others

Gujarat High Court · (1987) 1 ACC 52

High Courts25 Jun 1986

Chinubhai Kalidas and Brothers Vs Union of India

Gujarat High Court · (1995) 77 ELT 814 : (1987) 1 GLR 147

Customs Act, 1962 — Section 107, 108, 123, 123(1), 123(2)

High Courts24 Jun 1986

Pravin Narayan Luhar Vs Deputy Police Commissioner and Another

Gujarat High Court · (1988) CriLJ 1339

Gujarat Police Act, 1951 — Section 56, 59, 60Penal Code, 1860 (IPC) — Section 16, 17