High Courts04 Sept 1986
Indumati A. Patel Vs State of Gujarat
Gujarat High Court · (1987) 1 GLR 389
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Gujarat High Court judgments, 1986
164 judgments · page 3 of 9
High Courts04 Sept 1986
Amritlal Veljibhai Patel Vs District Supperintendent of Police and Another
Gujarat High Court · (1987) 1 GLR 475
Constitution of India, 1950 — Article 14, 14
High Courts02 Sept 1986
Union of India (UOI) and Another Vs K.K. Baxi and Others
Gujarat High Court · (1987) 1 GLR 417
High Courts01 Sept 1986
Ambararn Nathurarn Purani and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1987 Guj 199
Constitution of India, 1950 — Article 39Urban Land (Ceiling and Regulation) Act, 1976 — Section 23(4), 35
High Courts01 Sept 1986
Ambaram Nathuram Purani and Another Vs State of Gujarat and Others
Gujarat High Court · (1987) 1 GLR 282
Urban Land (Ceiling and Regulation) Act, 1976 — Section 23, 23(1) , 23(4), 23(i)
High Courts29 Aug 1986
Abdul Kader Mahomed Jhaveri Vs Union of India and Others
Gujarat High Court · AIR 1987 Guj 176 : (1987) 14 ECC 81 : (1987) 1 GLR 537
Foreign Exchange Regulation Act, 1973 — Section 38, 50, 51
High Courts28 Aug 1986
Bhikhabhai Devshi Vs State of Gujarat and Others
Gujarat High Court · AIR 1987 Guj 136 : (1987) 2 GLR 1178 : (1988) 1 RCR(Criminal) 286
Prisons (Bombay Furlough and Parole) Rules, 1959 — Rule 19, 3, 4(10)Prisons Act, 1894 — Section 28, 48A, 59
High Courts26 Aug 1986
Harjivan Purshottamdas Thanki Vs State of Gujarat and Another
Gujarat High Court · AIR 1987 Guj 28 : (1988) 2 GLR 1270
Constitution of India, 1950 — Article 14
High Courts18 Aug 1986
Tribhovandas Bhagwandas Ganjiwada and Others Vs Jai Kishan Vallabhbhai Ruparel
Gujarat High Court · (1987) 1 ACC 326
High Courts08 Aug 1986
Digvijay Cement Company Limited Vs Union of India
Gujarat High Court · (1986) 10 ECC 359 : (1987) 10 ECR 7 : (1986) 25 ELT 879 : (1987) 1 GLR 641
Central Excise Rules, 1944 — Rule 178(1), 192, 56(1), 56A, 56A(1)Central Excises and Salt Act, 1944 — Section 12, 37, 6Constitution of India, 1950 — Article 134
High Courts08 Aug 1986
Madhusinh Bharatsinh Charan Vs Deputy Commissioner of Police and Others
Gujarat High Court · (1987) 1 GLR 332
Penal Code, 1860 (IPC) — Section 161, 161, 163, 163, 201
High Courts07 Aug 1986
Kiritkumar M. Brahmbhatt Vs Director General of Police and Others
Gujarat High Court · (1987) 1 GLR 325
High Courts07 Aug 1986
Hiraben and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1987 Guj 225 : (1987) 1 GLR 317
Civil Procedure Code, 1908 (CPC) — Section 9Land Acquisition Act, 1894 — Section 1, 4Limitation (Amendment) Act, 1983 — Article 65
High Courts05 Aug 1986
Narbheram Purshottamdas Panchal Vs State of Gujarat and Others
Gujarat High Court · (1988) CriLJ 88 : (1988) 1 RCR(Criminal) 612
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 202, 378, 417
High Courts04 Aug 1986
Rasiklal Fulchand and Jigar Textile Vs Central Bank and Others Rasiklal and Brothers Vs State Bank of Saurashtra and Others
Gujarat High Court · (1989) 65 CompCas 492 : (1987) 1 GLR 291
Gujarat Public Moneys (Recovery of Dues) Act, 1979 — Section 2(L), 3(1), 6(4)(1)
High Courts01 Aug 1986
Smt. Bhavna Chandrakant Acharya Vs Union of India (UOI) and Others
Gujarat High Court · (1986) CriLJ 1888
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 11, 3, 5, 8Constitution of India, 1950 — Article 21, 22, 224National Security Act, 1980 — Section 11
High Courts01 Aug 1986
Bhavna Chandrakant Acharya Vs Union of India and Others
Gujarat High Court · AIR 1987 Guj 90 : (1987) 11 ECC 336 : (1987) 2 GLR 685 : (1988) 1 RCR(Criminal) 184 : (1987) 1 RCR(Criminal) 99
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3, 8, 9(l)Constitution of India, 1950 — Article 22(4)
High Courts31 Jul 1986
Bhanuprasad Aditram Vs State of Gujarat and Others
Gujarat High Court · (1987) CriLJ 1777 : (1987) 2 GLR 778
Bombay Prevention of Gambling Act, 1887 — Section 48APrisons Act, 1894 — Section 48A
High Courts30 Jul 1986
Babubhai Ukabhai Vs The State of Gujarat and Others
Gujarat High Court · (1987) CriLJ 1786 : (1987) 2 GLR 887
High Courts29 Jul 1986
Commissioner of Income Tax Vs Rajendra P. Bhow
Gujarat High Court · (1987) 32 TAXMAN 511
Gift Tax Act, 1958 — Section 2(xxiv)Income Tax Act, 1961 — Section 60, 63(b), 64(2)