High Courts06 Jan 1986
New India Assurance Co. Ltd. Vs Gordhanbhai Ambalal Barot and Others
Gujarat High Court · (1986) 1 ACC 346 : (1986) ACJ 514 : (1987) 62 CompCas 259 : (1986) 1 GLR 700
Motor Vehicles Act, 1939 — Section 2(8), 95(2)
COURT ARCHIVE
Gujarat High Court judgments, 1986
164 judgments · page 9 of 9
High Courts06 Jan 1986Allowed
Chiman Surakhia Vasava Vs Ahmed Musa Ustad and Others
Gujarat High Court · (1986) 2 ACC 9 : (1987) ACJ 161 : (1987) 54 FLR 85 : (1986) 2 GLR 1083 : (1993) 3 LLJ 431
Constitution of India, 1950 — Article 39A, 51AWorkmens Compensation Act, 1923 — Section 23, 25Workmens Compensation Rules, 1924 — Rule 41
High Courts06 Jan 1986
State of Gujarat Vs Savabhai and Another
Gujarat High Court · (1987) 1 ACC 114 : (1987) ACJ 836
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 292Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 10, Order 33 Rule 11
High Courts06 Jan 1986
Harijan Mahendrakumar Budharam Vs B.J. Medical College and Others
Gujarat High Court · (1987) 1 GLR 175
Constitution of India, 1950 — Article 15, 341, 46