COURT ARCHIVE

Gujarat High Court judgments, 1986

164 judgments · page 7 of 9

High Courts14 Mar 1986

Sharadchandra Chimanlal and Others Vs State of Gujarat and Others

Gujarat High Court · AIR 1987 Guj 55 : (1986) 2 GLR 1369

Land Acquisition (Amendment) Act, 1984 — Section 23(2)Land Acquisition Act, 1894 — Section 18, 23, 24, 25

High Courts11 Mar 1986

Commissioner of Income Tax Vs J.B. Kharwar and Sons J.B. Kharwar and Sons Vs Commissioner of Income Tax

Gujarat High Court · (1986) 57 CTR 9 : (1987) 163 ITR 394

Income Tax Act, 1961 — Section 263, 80HH, 80J(4)

High Courts11 Mar 1986

Ranavajubha Gumansingh Vs Rana Ketubhai Gumansingh and Others

Gujarat High Court · (1987) CriLJ 686 : (1986) 2 GLR 1407

Criminal Procedure Code, 1973 (CrPC) — Section 195, 196, 463, 471, 475Penal Code, 1860 (IPC) — Section 193, 194, 195, 196, 210

High Courts10 Mar 1986

Jabbar Suleman Dhoka Vs State of Gujarat

Gujarat High Court · (1988) CriLJ 515 : (1986) 2 GLR 1246

Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts10 Mar 1986

Vijaykumar Muljibhai Jasani Vs Gujarat State Road Transport Corporation.

Gujarat High Court · (1987) 1 GLR 139

Industrial Disputes Act, 1947 — Section 11A, 11A

High Courts07 Mar 1986

Shiv Construction Co. Vs Commissioner of Income Tax

Gujarat High Court · (1986) 55 CTR 37 : (1987) 165 ITR 160

Income Tax Act, 1961 — Section 32

High Courts07 Mar 1986

Commissioner of Income Tax Vs Shiv Constructions

Gujarat High Court · (1987) 62 CTR 58 : (1987) 165 ITR 159 : (1987) 33 TAXMAN 316

Income Tax Act, 1961 — Section 33A

High Courts06 Mar 1986

Vagadia Parmabhai Bhurabhai Vs T.J. Trivedi, Under Secretary to Government and Another

Gujarat High Court · (1986) 2 GLR 1173

Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 5

High Courts05 Mar 1986

Commissioner of Income Tax Vs Bhavnagar Salt and Industries Works P. Ltd.

Gujarat High Court · (1986) 54 CTR 218 : (1987) 163 ITR 265 : (1986) 29 TAXMAN 265

Income Tax Act, 1961 — Section 147

High Courts05 Mar 1986

Commissioner of Income Tax Vs Jyoti Limited

Gujarat High Court · (1986) 54 CTR 409 : (1987) 163 ITR 274

Income Tax Act, 1961 — Section 33(1), 34, 37(2B)

High Courts28 Feb 1986Allowed

Amri Naran and Another Vs Saukem Emp. Co. Op. Society Ltd.

Gujarat High Court · (1987) ACJ 451 : (1987) 54 FLR 130 : (1986) 2 GLR 1221 : (1993) 3 LLJ 92

Factories Act, 1948 — Section 2Workmens Compensation Act, 1923 — Section 11A, 2(1), 3

High Courts28 Feb 1986

Ahmedabad Manufacturing and Calico Pvt. Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1986) 57 CTR 151 : (1986) 162 ITR 800

Income Tax Act, 1961 — Section 33(1), 37(1), 80, 80E

High Courts28 Feb 1986

AHMEDABAD MANUFACTURING AND CALICO PVT. LTD. Vs COMMISSIONER OF INCOME TAX.

Gujarat High Court · (1986) 57 CTR 151 : (1986) 162 ITR 800

Finance Act, 1964 — Section 2(5)(a)(i)Income Tax (Determination of Export Profits) Rules, 1966 — Rule 2(3), 2(4)Income Tax Act, 1961 — Section 256(1), 256(1), 80E

High Courts21 Feb 1986

Yamuna Engineering Co. Vs Bank of Baroda and Another

Gujarat High Court · (1986) 2 GLR 878

Bombay Court Fees Act, 1959 — Article 23, 23(f), 7, 7 Schedule I

High Courts20 Feb 1986Allowed

Municipal Corpn. of the City of Ahmedabad Vs Hussainmiya Chandmiya

Gujarat High Court · (1987) 54 FLR 100 : (1986) 2 GLR 1143 : (1994) 3 LLJ 844

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A

High Courts20 Feb 1986

Harijan Govind Jadav Vs State of Gujarat and Others

Gujarat High Court · (1987) 1 GLR 216

Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2), 3(2)

High Courts18 Feb 1986

Hindustan Trading Corporation Vs Commissioner of Income Tax

Gujarat High Court · (1986) 57 CTR 114 : (1986) 160 ITR 15

Income Tax Act, 1961 — Section 10, 10(3), 28, 45

High Courts17 Feb 1986

Ranchhod Ramji Machi Vs B.J. Gadhvi and Another

Gujarat High Court · (1986) CriLJ 1829 : (1987) 1 GLR 1

Gujarat Police Act, 1951 — Section 56, 59, 60Penal Code, 1860 (IPC) — Section 114, 326, 337, 338, 385

High Courts14 Feb 1986

Shiv Kumar Tiwari Vs Union of India and Others

Gujarat High Court · (1986) 2 GLR 1038 : (1987) 1 LLJ 386

Administrative Tribunals Act, 1985 — Section 10, 2, 3, 4Industrial Disputes Act, 1947 — Section 2

High Courts14 Feb 1986

Ashwin H. Acharya Vs Ram Dugdhalaya and Others

Gujarat High Court · (1986) 2 GLR 1218

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 16(1)(a)(i), 7(i)